High Courts21 Apr 2026Disposed Of
Harsh Chander Alias Chanda And Anr. Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2026) 04 DEL CK 0806
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 308
JUDGMENT DATABASE
Search 11,84,587 Indian judgments.
11,84,587 judgments in All Courts · page 239 of 59,230
High Courts21 Apr 2026Disposed Of
Manpreet Singh & Ors. Vs State (Nct Of Delhi) Through Sho Of Ps Rajouri Garden Delhi & Anr
Delhi High Court · (2026) 04 DEL CK 0805
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Bharatiya Nyaya Sanhita, 2023- Section 3(5), 115(2), 126(2)Indian Penal Code, 1860- Section 34, 323, 341
High Courts21 Apr 2026Disposed Of
Sunil Kumar Gandhi Vs Municipal Corporation Of Delhi And Ors
Delhi High Court · (2026) 04 DEL CK 0804
Constitution of India, 1950- Article 226
High Courts21 Apr 2026Dismissed
National Highways Authority Of India Vs Patel Knr Heavy Infrastructure Pvt Ltd
Delhi High Court · (2026) 04 DEL CK 0803
Arbitration and Conciliation Act, 1996- Section 34, 34(2), 34(2A), 34(2)(b)(ii), 34(3), 48(2)(b), 75, 81Contract Act, 1872- Section 23, 74
High Courts21 Apr 2026Dismissed
UPM Kymmene Corporation Vs State Trading Corporation Of India Ltd
Delhi High Court · (2026) 04 DEL CK 0802
Code of Civil Procedure, 1908- Section 151, Order 21 Rule 1, Order 21 Rule 1(1)(a), Order 21 Rule 1(5)Contract Act, 1872- Section 60
High Courts21 Apr 2026Allowed
Raj Kumar Vs State (Govt. Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0765
Bharatiya Nyaya Sanhita, 2023- Section 61(2), 112, 317(2)
High Courts21 Apr 2026Allowed
Anwar Khan @ Chacha Vs State Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0764
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 61(2), 103(1)Arms Act, 1959- Section 25, 27
High Courts21 Apr 2026Allowed
Prashant Vs State( Nct Of Delhi)
Delhi High Court · (2026) 04 DEL CK 0763
Indian Penal Code, 1860- Section 34, 120B, 148, 149, 302Arms Act, 1959- Section 25, 27
High Courts21 Apr 2026Allowed
Sunil @ Sonu Vs State (Nct Of Delhi)
Delhi High Court · (2026) 04 DEL CK 0762
Indian Penal Code, 1860- Section 34, 302
High Courts21 Apr 2026Allowed
Ajay Mahto Vs State
Delhi High Court · (2026) 04 DEL CK 0761
Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 34, 120B, 201, 202, 302, 365, 392, 412
High Courts21 Apr 2026Dismissed
Sanjay Kumar (Proprietor M/S Sanjay International) Vs Principal Commissioner Of Customs(Import)
Delhi High Court · (2026) 04 DEL CK 0760
Constitution of India, 1950- Article 226Customs Act, 1962- Section 28BB, 28(1), 28(4), 28(9), 108, 110, 110(2), 112(a)(i), 114AA, 124, 154
High Courts21 Apr 2026Dismissed
Sandeep Kumar (Proprietor M/S N. Brothers Overseas) Vs Principal Commissioner Of Customs (Import)
Delhi High Court · (2026) 04 DEL CK 0759
Constitution of India, 1950- Article 226Customs Act, 1962- Section 28BB, 28(1), 28(4), 28(9), 108, 110, 110(2), 112(a)(i), 114AA, 124, 154
High Courts21 Apr 2026Allowed
Om Prakash Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 0758
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c)
High Courts21 Apr 2026Disposed Of
Ganesh Jee Pathak Vs Resident Commissioner Govt. Of Jharkhand And Ors
Delhi High Court · (2026) 04 DEL CK 0757
Constitution of India, 1950- Article 14, 21, 65(1), 65(5)(a), 226Bihar Re organisation Act, 2000- Section 72
High Courts21 Apr 2026Allowed
Management Of Lloyd Insulations (India) Ltd Vs Sunil Kumar And Anr
Delhi High Court · (2026) 04 DEL CK 0756
Constitution of India, 1950- Article 226, 227Industrial Disputes Act, 1947- Section 25F
High Courts21 Apr 2026Dismissed
Yadav Vivek Kumar Parasnath Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 0755
Constitution of India, 1950- Article 14, 16, 16(4), 19(1)(g), 21, 226
High Courts21 Apr 2026Dismissed
Vishwajeet Souryan Vs Union Of India And Anr
Delhi High Court · (2026) 04 DEL CK 0754
Constitution of India, 1950- Article 226, 227Income Tax Act, 1961- Section 89, 89(1)Contempt of Courts Act, 1971- Section 2(b)
High Courts21 Apr 2026Dismissed
M/s Grownbury Pharmaceuticals Pvt. Ltd Vs Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 0748
Constitution of India, 1950- Article 14, 19(1)(g), 226
High Courts21 Apr 2026Dismissed
M/s Kaushik Medical Store Vs Union Of India & Ors
Delhi High Court · (2026) 04 DEL CK 0747
Constitution of India, 1950- Article 14, 19(1)(g), 226
High Courts21 Apr 2026Disposed Of
Surya Narain Vs State
Delhi High Court · (2026) 04 DEL CK 0746
Code of Criminal Procedure, 1973- Section 161, 313Indian Penal Code, 1860- Section 34, 302, 392, 394Evidence Act, 1872- Section 27, 106, 114