High Courts21 Apr 2026Disposed Of
Braj Kishore Narayan Singh Vs Harendra Kumar Dubey
Patna High Court · (2026) 04 PAT CK 1105
Bihar Government Servant Grievance Redressal Rules, 2019- Rule 2(C), 3
JUDGMENT DATABASE
Search 11,84,587 Indian judgments.
11,84,587 judgments in All Courts · page 238 of 59,230
High Courts21 Apr 2026Disposed Of
Ishwarchand Marandi Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1104
High Courts21 Apr 2026Disposed Of
Upendra Singh Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1103
High Courts21 Apr 2026
Registrar General, High Court Of Meghalaya Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 04 MEG CK 1056
High Courts21 Apr 2026
Tenny Dard M. Marak Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 04 MEG CK 1055
High Courts21 Apr 2026Disposed Of
Vijay Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0987
Constitution Of India, 1950-Article 226Indian Penal Code, 1860-Section 379Mines And Minerals (Development And Regulation) Act, 1957-Section 4, 20, 21, 21(2), 22
High Courts21 Apr 2026Disposed Of
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0986
Constitution Of India, 1950-Article 21Indian Penal Code, 1860-Section 354, 354DProtection Of Children From Sexual Offences Act, 2012-Section 12
High Courts21 Apr 2026Allowed
Abhishek Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0985
Constitution Of India, 1950-Article 226Bharatiya Nyaya Sanhita, 2023-Section 121(1), 132, 190, 191(2), 324(3), 324(4), 333Prevention Of Damage To Public Property Act, 1984-Section 3
High Courts21 Apr 2026Dismissed
Yuvraj Parihar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0984
Constitution Of India, 1950-Article 21Indian Penal Code, 1860-Section 34, 302, 394
High Courts21 Apr 2026Dismissed
Shiva Nand Vs Sukh Lal Sharma & Others
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0983
Indian Easements Act, 1882-Section 13, 13(a), 15
High Courts21 Apr 2026Dismissed
Rupaben W/O Pareshkumar Pandya & Anr Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 04 GUJ CK 0940
Code Of Criminal Procedure, 1973-Section 125, 127, 397, 401
High Courts21 Apr 2026Disposed Of
Jayesh Jayantilal Maniyar Vs Aarjil Enterprise & Anr
Gujarat High Court · (2026) 04 GUJ CK 0939
Code Of Criminal Procedure, 1973-Section 397, 401Negotiable Instruments Act, 1881-Section 138Probation Of Offenders Act, 1958-Section 4
High Courts21 Apr 2026Allowed
Gujarat Forest Produce Gatherers And Forest Workers Union & Ors Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 04 GUJ CK 0938
High Courts21 Apr 2026Allowed
Rukaiyabanu Abdulahmeed Mal & Anr Vs Kadri Rizwan Mohammed Miya & Ors
Gujarat High Court · (2026) 04 GUJ CK 0937
Constitution Of India, 1950-Article 14, 226, 227Legal Services Authorities Act, 1987-Section 20, 21
High Courts21 Apr 2026Allowed
Putul Ali Vs State of Assam
Gauhati High Court · (2026) 04 GAU CK 0910
Code of Criminal Procedure, 1973- Section 125
High Courts21 Apr 2026Dismissed
Mr Ramesh Chand Arora Vs Ritu Maira And Ors.
Delhi High Court · (2026) 04 DEL CK 0812
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 311Negotiable Instruments Act, 1881- Section 138
High Courts21 Apr 2026Disposed Of
Prakash Asphaltings And Toll Highways India Ltd Vs National Highways Authority Of India
Delhi High Court · (2026) 04 DEL CK 0811
Constitution of India, 1950- Article 142, 226
High Courts21 Apr 2026Allowed
Parvesh Batra Vs P K Jain & Anr.
Delhi High Court · (2026) 04 DEL CK 0810
Delhi School Education Act and Rules, 1973- Rule 105
High Courts21 Apr 2026Disposed Of
Union Of India & Ors. Vs 278535 Cpl Thankachen Chacko, Retd.
Delhi High Court · (2026) 04 DEL CK 0808
Constitution of India, 1950- Article 226
High Courts21 Apr 2026Disposed Of
Krishan Kumar Singh Alias Krishan Lal And Ors Vs State Through Sho P S Saket And Anr
Delhi High Court · (2026) 04 DEL CK 0807
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 498A