JUDGMENT DATABASE

Search 11,85,135 Indian judgments.

11,85,135 judgments in All Courts · page 33 of 59,257

High Courts02 Jun 2026Allowed

Gaurav Goel Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0119

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61(2), 318(4), 336(3), 338, 340(2)

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Supreme Court02 Jun 2026Dismissed

Sonal Talpada Vs Veerbhan Singh

Supreme Court Of India · (2026) 06 SC CK 0092

Constitution of India, 1950- Article 142, 142(1)Hindu Marriage Act, 1955- Section 13(1)(ia), 13(1)(ib)

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High Courts02 Jun 2026Disposed Of

Shayarun Bi Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2026) 06 UK CK 0088

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High Courts02 Jun 2026Dismissed

Roshan Lal Vs State Of Uttarakhand

Uttarakhand High Court · (2026) 06 UK CK 0083

Indian Penal Code, 1860 - Section 302Code Of Criminal Procedure, 1973 - Section 313Evidence Act, 1872 - Section 106

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High Courts02 Jun 2026Allowed

Yogendra Kumar And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2026) 06 UK CK 0082

Constitution Of India, 1950 - Article 12

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High Courts02 Jun 2026Disposed Of

Sanjay Kumar Vs Mukhya Nagar Adhikari & Another

Uttarakhand High Court · (2026) 06 UK CK 0081

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High Courts02 Jun 2026Allowed

Sakur Khan Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2026) 06 UK CK 0080

Drugs And Cosmetics Rules, 1945 - Rule 66

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High Courts02 Jun 2026Dismissed

Ram Lal Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2026) 06 UK CK 0079

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High Courts02 Jun 2026

Anowar Hussain Vs State Of Meghalaya & Ors

Meghalaya High Court · (2026) 06 MEG CK 0078

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High Courts02 Jun 2026

Messingland Sohshang Vs State Of Meghalaya & Ors

Meghalaya High Court · (2026) 06 MEG CK 0077

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High Courts02 Jun 2026Allowed

Dorbar Elaka Rymbai Dalloiship, Rymbai Vs State Of Meghalaya & Ors

Meghalaya High Court · (2026) 06 MEG CK 0076

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High Courts02 Jun 2026

Chijan M. Sangma Vs State Of Meghalaya & Anr

Meghalaya High Court · (2026) 06 MEG CK 0075

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High Courts02 Jun 2026Allowed

Ponnivalavan Vs State Of Tamil Nadu And Others

Madras High Court · (2026) 06 MAD CK 0073

Protection Of Children From Sexual Offences Act, 2012-Section 7, 8, 9(m), 9(n), 10Bharatiya Nyaya Sanhita, 2023-Section 296(b), 351(2)Code Of Criminal Procedure, 1973-Section 164

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High Courts02 Jun 2026

Muthukalyani Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0072

Bharatiya Nyaya Sanhita, 2023-Section 109(1), 115(2), 269, 296(b), 308(4), 351(3)

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High Courts02 Jun 2026Disposed Of

J.Muthukumari Vs Dean / The Head Of The Department And Others

Madras High Court · (2026) 06 MAD CK 0071

Bharatiya Nyaya Sanhita, 2023-Section 329(4), 351(3)Protection Of Children From Sexual Offences Act, 2012-Section 5(l), 5(j)(ii), 6

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High Courts02 Jun 2026Allowed

Murugaiyan Vs State Of Tamil Nadu And Others

Madras High Court · (2026) 06 MAD CK 0070

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High Courts02 Jun 2026Allowed

A.Selvakumar Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0069

Indian Penal Code, 1860-Section 302

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High Courts02 Jun 2026Allowed

Sujin And Others Vs State Of Tamilnadu And Others

Madras High Court · (2026) 06 MAD CK 0068

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 194Bharatiya Nyaya Sanhita, 2023-Section 108, 115(2), 296(b), 351(2)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(r), 3(1)(s)

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High Courts02 Jun 2026

Muthukumar Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0067

Bharatiya Nyaya Sanhita, 2023-Section 64, 296(b), 318(2), 351(2)

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High Courts02 Jun 2026Disposed Of

Prahaladhan Vs Superintendent Of Police And Others

Madras High Court · (2026) 06 MAD CK 0066

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