High Courts22 May 2026Disposed Of
M/s Woodhill Infrastructure Ltd. Vs Superintending Engineer
Uttarakhand High Court · (2026) 05 UK CK 1183
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 55 of 59,257
High Courts22 May 2026Dismissed
Mahesh Kumar Aghwariya Vs Veer Madho Singh Bhandari Uttarakhand Technical University And Others
Uttarakhand High Court · (2026) 05 UK CK 1182
High Courts22 May 2026Disposed Of
Almora Urban Co-operative Bank Ltd Vs District Magistrate And Others
Uttarakhand High Court · (2026) 05 UK CK 1181
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts22 May 2026Disposed Of
Almora Urban Co-operative Bank Ltd Vs District Magistrate And Others
Uttarakhand High Court · (2026) 05 UK CK 1180
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts22 May 2026Disposed Of
Almora Urban Co Operative Bank Ltd Vs District Magistrate And Others
Uttarakhand High Court · (2026) 05 UK CK 1179
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts22 May 2026Disposed Of
Almora Urban Co Operative Bank Ltd Vs District Magistrate And Others
Uttarakhand High Court · (2026) 05 UK CK 1178
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts22 May 2026Disposed Of
Almora Urban Cooperative Bank Ltd Vs District Magistrate Dehradun And Others
Uttarakhand High Court · (2026) 05 UK CK 1177
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts22 May 2026Disposed Of
M/s Wildpura Hospitality India Private Ltd. Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 05 UK CK 1176
Uttarakhand Goods And Services Tax Act, 2017 - Section 74, 107
High Courts22 May 2026Dismissed
Shivani Saini & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2026) 05 UK CK 1175
Constitution Of India, 1950 - Article 14, 16Uttarakhand Public Service Commission Exam Result Preparation Procedure Regulations, 2022 - Regulation 2, 3(4), 4, 4.2.2(c), 9, 10, 11, 12, 13
High Courts22 May 2026Disposed Of
M/s Upvan Restaurant Vs Commissioner, Central Goods & Services Tax Commissionerate, Dehradun & Another
Uttarakhand High Court · (2026) 05 UK CK 1174
High Courts22 May 2026Disposed Of
MS Shivtara Developers Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1173
Uttarakhand Goods And Services Tax Act, 2017 - Section 73, 107
High Courts22 May 2026Dismissed
MS Shubham Associates Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1172
High Courts22 May 2026Dismissed
Sonu Barnawal Vs Sangeeta Devi
Uttarakhand High Court · (2026) 05 UK CK 1171
Hindu Marriage Act, 1955 - Section 13(1)
High Courts22 May 2026Dismissed
M. Square Public School Committee Through Its Manager Smt. Tara Bisht And Another Vs Jagdish Cahndra Pangriya
Uttarakhand High Court · (2026) 05 UK CK 1170
Provincial Small Cause Courts Act, 1887 - Section 25
High Courts22 May 2026Disposed Of
Navneet Kishore Dixit Vs Union Of India & Ors
Sikkim High Court · (2026) 05 SIK CK 1094
High Courts22 May 2026
M/S Goyal Rice Mill Vs Lok Adalat & Ors
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1081
Constitution Of India, 1950-Article 226, 227Legal Services Authorities Act, 1987-Section 22C
High Courts22 May 2026Allowed
Mohit Soni Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1080
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2), 483(3)Bharatiya Nyaya Sanhita, 2023-Section 64, 318(4), 336(2), 336(3), 338, 340(2)Indian Penal Code, 1860-Section 376, 420, 465, 467, 468, 471
High Courts22 May 2026Allowed
Karamjit Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1079
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Code Of Criminal Procedure, 1973-Section 439, 482Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 29
High Courts22 May 2026Dismissed
Gurcharan Singh Mann & Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1078
Bharatiya Nyaya Sanhita, 2023-Section 103, 103(1), 109, 118(1), 190, 238Arms Act, 1959-Section 27, 30
High Courts22 May 2026Allowed
Rakesh Kumar Alias Rakesh Kumar Chauhan Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1077
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 307, 406, 420Code Of Criminal Procedure, 1973-Section 320, 482