High Courts22 Jul 1889
Girija Nath Roy Bahadur Vs Patani Bibee and Others
Calcutta High Court · (1890) ILR (Cal) 263
Limitation Act, 1963 — Section 6, 7
JUDGMENT DATABASE
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11,85,548 judgments in All Courts · page 59,032 of 59,278
Privy Council20 Jul 1889
Gursahai Nand Vs Mungniram Marwari and another and Liakut Hossein
Privy Council · (1890) 17 ILRPC 348
Privy Council20 Jul 1889
Mohunt Gursahai Nund Vs Mungniram Marwari and another And; Syed Liakut Hossein
Privy Council · (1889) 16 IndApp 195
High Courts19 Jul 1889
Chowdhry Paroosh Ram Das and Another Vs Kali Puddo Banerjee and Another
Calcutta High Court · (1890) ILR (Cal) 53
Limitation Act, 1877 — Section 179
Privy Council19 Jul 1889
Umes Chunder Sircar Vs Mussummat Zahoor Fatima and others
Privy Council · (1889) 17 IndApp 201
High Courts18 Jul 1889
Schein Vs The Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 799
Bengal Excise Act, 1878 — Section 74Criminal Procedure Code, 1898 (CrPC) — Section 411
High Courts18 Jul 1889
Uma Churn Dutt and Others Vs Basharutulla
Calcutta High Court · (1889) ILR (Cal) 794
Privy Council18 Jul 1889
Haidar Ali Khan Vs Nawab Ali Khan
Privy Council · (1890) 17 ILRPC 311 : (1889) 16 IndApp 183
High Courts17 Jul 1889
Lal Mohun Chowdhuri Vs Nunu Mohamed Talukdar, Auction-purchaser and Others
Calcutta High Court · (1890) ILR (Cal) 153
High Courts16 Jul 1889
Purmeshur Chowdhry and Others Vs Brijo Lall Chowdhry and Others
Calcutta High Court · (1890) ILR (Cal) 256
Specific Relief Act, 1877 — Section 9
High Courts16 Jul 1889
Chowdhry Jogessur Mullick and Others, sons and heirs of Chowdhry Janmejoy Mullick Vs Khetter Mohun Pal and Others
Calcutta High Court · (1890) ILR (Cal) 148
Bengal Land Revenue Sales Act, 1859 — Section 54
High Courts15 Jul 1889
Queen-Empress Vs Sarat Chandra Rakhit
Calcutta High Court · (1889) ILR (Cal) 767
Criminal Procedure Code, 1898 (CrPC) — Section 195, 487Penal Code, 1860 (IPC) — Section 196
High Courts13 Jul 1889
In Re: A.J. Primrose
Calcutta High Court · (1889) ILR (Cal) 777
Evidence Act, 1872 — Section 85
High Courts10 Jul 1889
A.M. Dunne, Receiver to the Bhukoilash Ghosal Family Estate Vs Nobo Krishna Mookerjee, and after his eternise, his son Binod Behari Mookerjee and Another
Calcutta High Court · (1890) ILR (Cal) 144
Land Acquisition Act, 1870 — Section 15
High Courts09 Jul 1889
Nur Mahomed Vs Bismulla Jan
Calcutta High Court · (1889) ILR (Cal) 782
Criminal Procedure Code, 1898 (CrPC) — Section 488Evidence Act, 1872 — Section 120
High Courts08 Jul 1889
Jotendronauth Mitter Vs Raj Kristo Mitter and Another
Calcutta High Court · (1889) ILR (Cal) 773
High Courts08 Jul 1889
Kali Krishna Thakur Vs Hurro Kumar Ghose and Others
Calcutta High Court · (1890) ILR (Cal) 251
Privy Council06 Jul 1889
Sheikh Muhummad Mumtaz Ahmad and Others Vs Zubaida Jan and others
Privy Council · (1889) 16 IndApp 205