Privy Council29 Jun 1889
Hemmuni Singh and Others Vs Cauty and another
Privy Council · (1890) 17 ILRPC 304
JUDGMENT DATABASE
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11,85,548 judgments in All Courts · page 59,033 of 59,278
Privy Council29 Jun 1889
Pertab Chunder Ghose Vs Mohendra Purkait and others
Privy Council · (1889) 16 IndApp 233
Privy Council29 Jun 1889
Pertap Chunder Ghose Vs Mohendranath Purkait
Privy Council · (1890) 17 ILRPC 291
High Courts27 Jun 1889
Faizunnessa Bibi and Khairunnessa Bibi and Others Vs Abrahim Khan and Others
Calcutta High Court · (1890) ILR (Cal) 169
High Courts26 Jun 1889
Aubhoy Churn Mohunt Vs Shamont Lochun Mohunt
Calcutta High Court · (1889) ILR (Cal) 788
High Courts25 Jun 1889
Jonardon Mundul Dakna and Another Vs Sambhu Nath Mundul and Others
Calcutta High Court · (1889) ILR (Cal) 807
High Courts24 Jun 1889
Khepu Nath Sikdar and Others Vs Grish Chunder Mukerji
Calcutta High Court · (1889) ILR (Cal) 731
Criminal Procedure Code, 1898 (CrPC) — Section 439, 476
Privy Council22 Jun 1889
Nawab Sahib Mirza and Another Vs Nawab Sultan Mariam Begum and another And; Nawab Wazir Begum
Privy Council · (1889) 16 IndApp 175
High Courts19 Jun 1889
Abhiram Dass Vs Gopal Dass
Calcutta High Court · (1890) ILR (Cal) 48
Probate and Administration Act, 1881 — Section 69, 86
High Courts18 Jun 1889
Umesh Chunder Dutta and Others Vs Soonder Narain Deo and Others
Calcutta High Court · (1889) ILR (Cal) 747
High Courts17 Jun 1889
Nilmony Singh Deo Vs Biressur Banerjee and Others
Calcutta High Court · (1889) ILR (Cal) 744
High Courts15 Jun 1889
Mackenzie Lyall and Co. Vs Chamroo Singh and Co.
Calcutta High Court · (1889) ILR (Cal) 703
High Courts14 Jun 1889
Gopal Chunder Surma Vs G. Chisholm
Calcutta High Court · (1889) ILR (Cal) 711
Civil Procedure Code, 1908 (CPC) — Section 111
High Courts14 Jun 1889
Joykristo Shaha and Others Vs India General Steam Navigation Company
Calcutta High Court · (1890) ILR (Cal) 40
Carriers Act, 1865 — Section 6, 8
High Courts12 Jun 1889
Mohur Mir and Others and Kali Roy and Others Vs The Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 725
Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts03 Jun 1889
Golap Pandey Vs R.H. Boddam
Calcutta High Court · (1889) ILR (Cal) 715
Criminal Procedure Code, 1898 (CrPC) — Section 260
High Courts29 May 1889
Kristo Lal Singh and Another Vs Kristo Bulluv Ghose and Others
Calcutta High Court · (1889) ILR (Cal) 643
Bengal Tenancy Act, 1885 — Section 12
High Courts28 May 1889
Ram Coomar Ghose Vs Prosonna Coomar Singha
Calcutta High Court · (1889) ILR (Cal) 640
High Courts21 May 1889
Umatara Deby Vs Mohesh Chunder Chuttopadhya
Calcutta High Court · (1889) ILR (Cal) 639
Bengal Tenancy Act, 1885 — Section 153, 3(5)