JUDGMENT DATABASE
Search 11,85,726 Indian judgments.
11,85,726 judgments in All Courts · page 59,031 of 59,287
Ramayee
Madras High Court · (1891) ILR (Mad) 398
Kishen Pershad Panday Vs Tiluckdhari Lall and Others
Calcutta High Court · (1891) ILR (Cal) 182
Bhagabati Barmanya Vs E. Maseyk and Others by their Receiver C.V. Argles
Calcutta High Court · (1891) ILR (Cal) 121
Budh Singh Dudhuria Vs A.B. Miller Official Assignee and Assignee of the Estate of Shibodas Mohuri
Calcutta High Court · (1891) ILR (Cal) 43
Queen-Empress Vs Maniruddin Mundul
Calcutta High Court · (1891) ILR (Cal) 75
Macmillan and Another Vs Suresh Chunder Deb
Calcutta High Court · (1890) ILR (Cal) 951
Queen-Empress Vs Suka Singh and Another
Madras High Court · (1891) ILR (Mad) 223
Thandavan Vs Perianna
Madras High Court · (1891) ILR (Mad) 363
Chomu Vs Umma and Others
Madras High Court · (1891) ILR (Mad) 46
Hurry Behari Bhagat and Others Vs Pargun Ahir
Calcutta High Court · (1892) ILR (Cal) 656
Akhowri Balgobind Sahoy and Others Vs Pergash Lal
Calcutta High Court · (1892) ILR (Cal) 735
P. Ratnasabapathi Pillai, Chairman, Municipal Council Vs Vaithilinga Pandaram, Adhinakarthur of Velakuruchi Matam
Madras High Court · (1896) 6 MLJ 317
Ram Narain Nursing Doss Vs Ram Chunder Jankee Loll
Calcutta High Court · (1891) ILR (Cal) 86
In Re: In the matter of Queen-Empress
Calcutta High Court · (1891) ILR (Cal) 39
Adinath Dey represented by his Guardian Mohesh Chunder Das and Another Vs Mondakini Dasi
Calcutta High Court · (1891) ILR (Cal) 69
Queen-Empress Vs Hurree Mohun Mythee
Calcutta High Court · (1891) ILR (Cal) 49
Kali Kishore Dutt Gupta Mozumdar Vs Bhusan Chunder Alias Bepin Chunder Dutt Gupta
Privy Council · (1892) 18 ILRPC 201 : (1890) 17 IndApp 159