High Courts20 Feb 1889
Ashghar Reza and Another Vs Hyder Reza and Others
Calcutta High Court · (1889) ILR (Cal) 287
Evidence Act, 1872 — Section 77
JUDGMENT DATABASE
Search 11,85,512 Indian judgments.
11,85,512 judgments in All Courts · page 59,035 of 59,276
High Courts20 Feb 1889
Anund Chunder Roy Vs Nitai Bhoomij
Calcutta High Court · (1889) ILR (Cal) 429
General Clauses Act, 1897 — Section 6
Privy Council20 Feb 1889
Abdul Rahman Khan Vs Muhammad Yusuf Khan
Privy Council · (1889) 16 ILRPC 749 : (1889) 16 IndApp 104
Privy Council16 Feb 1889
Mahabir Pershad Singh and Another Vs Macnaghten and another
Privy Council · (1889) 16 ILRPC 683 : (1889) 16 IndApp 107
High Courts14 Feb 1889
Jankee Pershad Singh Vs Bindessuri Perahad Singh and Others
Calcutta High Court · (1889) ILR (Cal) 483
High Courts14 Feb 1889
Umasoondury Dassy Vs Brojonath Bhuttacharjee, Manager of the Estate of Baroda Prosad Chowdhry
Calcutta High Court · (1889) ILR (Cal) 347
High Courts14 Feb 1889
Soudaminey Dossee Vs Benode Coomaree Dossee
Calcutta High Court · (1889) ILR (Cal) 263
High Courts13 Feb 1889
Jagat Kishore Acharjya Chowdhuri Vs Khajah Ashanullah Khan Bahadur
Calcutta High Court · (1889) ILR (Cal) 281
High Courts12 Feb 1889Allowed
R.H. Baddam Vs Dhunput Sing Bahadur and others
Calcutta High Court · (1889) 02 CAL CK 0015
High Courts09 Feb 1889
Deb Narain Dutt Vs Narendra Krishna and Another
Calcutta High Court · (1889) ILR (Cal) 267
Bengal Tenancy Act, 1885 — Section 170, 21General Clauses Act, 1897 — Section 6
High Courts08 Feb 1889
Ramjodu Mojumdar and Another Vs Poresh Nath Mojumdar
Calcutta High Court · (1889) ILR (Cal) 246
Transfer of Property Act, 1882 — Section 86, 87
High Courts07 Feb 1889
Gokul Kristo Chunder Vs Aukhil Chunder Chatterjee <BR> In Re: Ishan Chunder Das <BR> Rasharaj Boase and Others Vs Gobinda Rani Chowdhrani <BR> Moola Kumari Bibee and Bissun Chand Doodhuria Vs Mool Chand Dhamant and Another
Calcutta High Court · (1889) ILR (Cal) 457
Civil Procedure Code, 1908 (CPC) — Section 6
High Courts07 Feb 1889
Queen-Empress Vs Barton
Calcutta High Court · (1889) ILR (Cal) 238
Merchant Shipping Act, 1854 — Section 267
Privy Council05 Feb 1889
Srinath Das Vs Khettermohun Singh and others
Privy Council · (1889) 16 ILRPC 693 : (1889) 16 IndApp 85
High Courts04 Feb 1889
Hari Gobind Adhikari Vs Akhoy Kumar Mozumdar and Others by their mother and guardian Chandratara and Others
Calcutta High Court · (1889) ILR (Cal) 365
High Courts31 Jan 1889
Sonatun Shah and Others Vs Ali Newaz Khan and Another
Calcutta High Court · (1889) ILR (Cal) 423
Transfer of Property Act, 1882 — Section 88, 90
High Courts31 Jan 1889
Jogdamba Koer Vs Secretary of State for India in Council
Calcutta High Court · (1889) ILR (Cal) 368
High Courts24 Jan 1889
Bhaba Nath Roy Chowdhry and Others Vs Durga Prosunno Ghose and Others
Calcutta High Court · (1889) ILR (Cal) 327
High Courts21 Jan 1889
Sheo Lall Singh and Others Vs Debi Singh and Others
Calcutta High Court · (1889) ILR (Cal) 203
High Courts16 Jan 1889
Kristo Ramani Dassee Vs Kedar Nath Chakravarti and Others
Calcutta High Court · (1889) ILR (Cal) 620