Privy Council01 Dec 1888
Bhasba Rabidat Singh Vs Indar Kunwar and others
Privy Council · (1889) 16 ILRPC 556
JUDGMENT DATABASE
Search 11,85,512 Indian judgments.
11,85,512 judgments in All Courts · page 59,037 of 59,276
Privy Council01 Dec 1888
Bhaiya Rabidat Singh Vs Maharani Indar Kunwar and others
Privy Council · (1888) 16 IndApp 53
Privy Council01 Dec 1888
Nandi Singh and Another Vs Sita Ram and another
Privy Council · (1889) 16 ILRPC 677 : (1888) 16 IndApp 44
Privy Council01 Dec 1888
Bhugwan Das Vs The Netherlands India Sea and Fire Insurance Company of Batavia
Privy Council · (1889) 16 ILRPC 565
High Courts26 Nov 1888
Abayuswari Debi Vs Sidheswari Debi
Calcutta High Court · (1889) ILR (Cal) 80
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 144
Privy Council24 Nov 1888
Kristoromoni Dasi Vs Narendro Krishna Bahadur and others
Privy Council · (1889) 16 ILRPC 383
Privy Council21 Nov 1888
Sreemutty Kristoromoney Dossee Vs Maharajah Norendro Krishna Bahadoor and others
Privy Council · (1888) 16 IndApp 29
Privy Council20 Nov 1888
Mohima Chundar Mozoomdar and Others Vs Mohesh Chundar Neogi and others
Privy Council · (1889) 16 ILRPC 474 : (1888) 16 IndApp 23
Privy Council16 Nov 1888
Majid Hosain Vs Mussamat Fazl-Un--Nissa
Privy Council · (1889) 16 ILRPC 468 : (1888) 16 IndApp 19
High Courts15 Nov 1888
Hardeo Baksh and Others Vs Shankar Baksh
Calcutta High Court · (1888) 11 CAL CK 0001
Privy Council15 Nov 1888
Hardeo Baksh and Others Vs Shankar Baksh
Privy Council · (1888) 16 IndApp 71
High Courts10 Nov 1888
Madhub Chunder Mozumdar Vs Novodeep Chunder Pundit
Calcutta High Court · (1889) ILR (Cal) 122
Criminal Procedure Code, 1898 (CrPC) — Section 487Penal Code, 1860 (IPC) — Section 210
High Courts06 Nov 1888
The Government of Bengal Vs Umesh Chunder Mitter and Others
Calcutta High Court · (1889) ILR (Cal) 310
Penal Code, 1860 (IPC) — Section 420, 511
Privy Council03 Nov 1888
Hewanchal Singh and Another Vs Jawahir Singh
Privy Council · (1889) 16 ILRPC 308
Privy Council03 Nov 1888
Hari Ram and Raja Ram Vs Sheodial Ram and Hardial Ram
Privy Council · (1888) 16 IndApp 12
Privy Council02 Nov 1888
Maharajah Luchmeswar Singh Vs Secretary of State For India In Council
Privy Council · (1888) 16 IndApp 6
Privy Council02 Nov 1888
Luchmeswar Singh Vs Secretary of State For India In Council
Privy Council · (1889) 16 ILRPC 223
Privy Council01 Nov 1888
Immudi Kanaka Ramaya Kounden Vs Meenakshi Naidu
Privy Council · (1888) 16 IndApp 1
High Courts05 Sept 1888
Karim Buksh Vs The Queen-Empress
Calcutta High Court · (1890) ILR (Cal) 574
Penal Code, 1860 (IPC) — Section 211