JUDGMENT DATABASE
Search 11,85,296 Indian judgments.
11,85,296 judgments in All Courts · page 59,042 of 59,265
Tarini Mohun Mozumdar Vs Gunga Prosod Chuckerbutty Alias Tin Cowrie Chuckerbutty
Calcutta High Court · (1887) ILR (Cal) 650
Hanuman Kamut Vs Hanuman Mandur and Others
Calcutta High Court · (1888) ILR (Cal) 51
Mylapore Iyasawmy Vyapoory Moodliar Vs Yeo Kay and others
Privy Council · (1887) 14 ILRPC 801
Mitchell Reid and CO. Vs Buldeo Doss Khettry
Calcutta High Court · (1888) ILR (Cal) 1
Madho Misser Vs Sidh Binaik Upadhya alias Bena Upadhya
Calcutta High Court · (1887) ILR (Cal) 687
Kanhai and Another Vs Ijrail
Allahabad High Court · (1888) ILR (All) 5
Sharup Chand Mala Sharup Chand Mala Vs Pat Dassee
Calcutta High Court · (1887) ILR (Cal) 627
Ram Narain Dut Vs Annoda Prosad Joshi and Others
Calcutta High Court · (1887) ILR (Cal) 682
Queen-Empress Vs Karim Buksh
Calcutta High Court · (1887) ILR (Cal) 633
Banwari Das Vs Muhammad Mashiat and Others
Allahabad High Court · (1887) ILR (All) 690
Jugobundhu Pattuck Vs Jadu Ghose Alkushi
Calcutta High Court · (1888) ILR (Cal) 47
Hamid Bakhut Mozumdar Vs Buktear Chand Mahto and Another
Calcutta High Court · (1887) ILR (Cal) 617
Mudhoo Chunder Sircar Vs Sundari Dassee
Calcutta High Court · (1887) ILR (Cal) 592
Tulshi Pershad Vs Raja Misser and Others
Calcutta High Court · (1887) ILR (Cal) 610
Mahomed Amir Khan Lardli Begum Vs Mahomed Amir Khan
Calcutta High Court · (1887) ILR (Cal) 615
Madhusudan Nath Tewari Vs Hiroo Ram Panday and others
Calcutta High Court · (1887) 06 CAL CK 0003
Hiru Ram Pandey and Others Vs Modhusudun Nath Tewari
Calcutta High Court · (1898) ILR (Cal) 396