Privy Council21 Apr 1888
Ammi Devi Garu Vs Vikrama Devu Garu (A. Minor Represented by The Collector and Agent To The Court of Wards)
Privy Council · (1888) 15 IndApp 176
JUDGMENT DATABASE
Search 11,85,480 Indian judgments.
11,85,480 judgments in All Courts · page 59,041 of 59,274
High Courts20 Apr 1888
Purnima Dasi and Roma Nath Shi Vs Prem Chand Pal
Calcutta High Court · (1888) ILR (Cal) 546
Transfer of Property Act, 1882 — Section 73
High Courts17 Apr 1888
Bhupendro Narayan Dutt and Others Vs Nemye Ghand Mondul
Calcutta High Court · (1888) ILR (Cal) 627
Bengal Tenancy Act, 1885 — Section 158Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Apr 1888
Abdul Hossein and Another Vs Asgar Reza and Another
Calcutta High Court · (1888) ILR (Cal) 574
High Courts12 Apr 1888
Radhasyam Mohapattra alias Madun Mohun Mohapattra Vs Sibu Panda and Another
Calcutta High Court · (1888) ILR (Cal) 647
Bengal Tenancy Act, 1885 — Section 52
High Courts10 Apr 1888
Pudmanund Singh and Others Vs Khub Lal Sahu and Others
Calcutta High Court · (1888) ILR (Cal) 542
High Courts07 Apr 1888Disposed Of
Muhammad Allahdad Khan and Another Vs Muhammad Ismail Khan and Others
Allahabad High Court · (1888) ILR (All) 289
High Courts06 Apr 1888Disposed Of
Muhammad Husain Vs Ajudhia Prasad and Others
Allahabad High Court · (1888) ILR (All) 467
High Courts06 Apr 1888Dismissed
Sakina Bibi Vs Amiran and Others
Allahabad High Court · (1888) ILR (All) 472
High Courts28 Mar 1888
Ram Kishen Sahu Vs Chunilal
Calcutta High Court · (1888) ILR (Cal) 461
Civil Procedure Code, 1908 (CPC) — Section 30Criminal Procedure Code, 1898 (CrPC) — Section 133Evidence Act, 1872 — Section 42
High Courts27 Mar 1888Dismissed
Queen-Empresa Vs Munna Lal and Another
Allahabad High Court · (1888) ILR (All) 414
High Courts26 Mar 1888
Khoshdeb Biswas Vs Satar Mondol and Others
Calcutta High Court · (1888) ILR (Cal) 436
Transfer of Property Act, 1882 — Section 135
High Courts24 Mar 1888
Luckher Narain Banerjee and Others Vs Ram Kumer Mukharjee
Calcutta High Court · (1888) ILR (Cal) 564
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts23 Mar 1888
Rash Behari Bosu Vs Hara Moni Debya and Others
Calcutta High Court · (1888) ILR (Cal) 555
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts23 Mar 1888Dismissed
Gadu Bibi and Others Vs Parsotam
Allahabad High Court · (1888) ILR (All) 418
High Courts21 Mar 1888
Hari Dass Sanyal and Others Vs Saritulla
Calcutta High Court · (1888) ILR (Cal) 608
Criminal Procedure Code, 1898 (CrPC) — Section 435, 437
Privy Council20 Mar 1888
Triloki Nath Singh Vs Pertab Narain Singh
Privy Council · (1888) 15 ILRPC 808 : (1888) 15 IndApp 113
High Courts20 Mar 1888Dismissed
Sarup Chand and Others Vs Kachwain
Allahabad High Court · (1888) ILR (All) 462