High Courts07 May 1888Dismissed
Har Narain Singh Vs Jag Lal
Allahabad High Court · (1888) ILR (All) 524
JUDGMENT DATABASE
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High Courts04 May 1888Dismissed
Mul Chand and Others Vs Gajadhar and Others
Allahabad High Court · (1888) ILR (All) 520
High Courts04 May 1888
Ghandharap Singh and Others Vs Lachman Singh and Others
Allahabad High Court · (1888) ILR (All) 485
Privy Council03 May 1888
Kamini Debi; Asutosh Mukerji and Others Vs Asutosh Mukerji and others; Kamini Debi
Privy Council · (1889) 16 ILRPC 103
Privy Council03 May 1888
Srimati Kamini Debi Vs Asutosh Mookerjee and others
Privy Council · (1888) 15 IndApp 159
Privy Council02 May 1888
Partab Singh and Others Vs Chand Kour and another
Privy Council · (1889) 16 ILRPC 98
Privy Council02 May 1888
Partab Singh and Others Vs Mussummat Chand Kour and another
Privy Council · (1888) 15 IndApp 156
High Courts02 May 1888Disposed Of
Angan Lal Vs Gudar Mal and Another
Allahabad High Court · (1888) ILR (All) 479
High Courts30 Apr 1888Dismissed
Jagdamba Prasad Vs Chajmal Das and Others
Allahabad High Court · (1888) ILR (All) 260
High Courts30 Apr 1888Allowed
Ram Sahai and Another Vs Ram Sarup
Allahabad High Court · (1888) ILR (All) 270
Privy Council26 Apr 1888
Chandi Churn Barua and Others Vs Sidheswari Debi
Privy Council · (1889) 16 ILRPC 71
Privy Council26 Apr 1888
Chundi Churn Barua and Others Vs Rani Sidheswari Debi
Privy Council · (1888) 15 IndApp 149
High Courts25 Apr 1888
Krishno Kamini Chowdhbani Vs Gopi Mohun Ghose Hazba
Calcutta High Court · (1888) ILR (Cal) 653
Contract Act, 1872 — Section 69, 70Presidency Small Cause Courts Act, 1882 — Section 6
High Courts25 Apr 1888
Asmutunnissa Begum Vs Ashruff Ali and Others
Calcutta High Court · (1888) ILR (Cal) 488
High Courts25 Apr 1888
Rajendro Narain Roy Vs Phudy Mondul and Another
Calcutta High Court · (1888) ILR (Cal) 483
Bengal Tenancy Act, 1885 — Section 174
High Courts25 Apr 1888Disposed Of
Madho Ram Vs Mulchand and Another
Allahabad High Court · (1888) ILR (All) 421
Privy Council21 Apr 1888
Hari Saran Moitra Vs Bhubaneswari Debi (For Self and As Guardian of Her Minor Son Jotindra Mohun Lahiri) and Nilcomul Lahiri
Privy Council · (1889) 16 ILRPC 41 : (1888) 15 IndApp 195