High Courts13 Sept 1886Disposed Of
Amir Hasan Vs Ahmad Ali
Allahabad High Court · (1887) ILR (All) 36
JUDGMENT DATABASE
Search 11,85,158 Indian judgments.
11,85,158 judgments in All Courts · page 59,046 of 59,258
High Courts08 Sept 1886
Issur Lochun Roy Vs Gokool Nath Guha and Another and Sham Das Roy
Calcutta High Court · (1887) ILR (Cal) 222
Succession Act, 1925 — Section 82
High Courts08 Sept 1886
Doya Nahain Tewary Vs The Secretary of State for India in Council
Calcutta High Court · (1887) ILR (Cal) 256
Letters Patent Act, 1865 — Section 12Limitation Act, 1963 — Section 19
High Courts08 Sept 1886
Munglai Mundul and Others Vs Khodabuksh Mundul and Others
Calcutta High Court · (1887) ILR (Cal) 60
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts07 Sept 1886
Abdul Hamid Vs The Empress
Calcutta High Court · (1886) ILR (Cal) 349
Penal Code, 1860 (IPC) — Section 24, 25, 464
High Courts07 Sept 1886
Baidya Nath Singh Vs Muspratt and Others
Calcutta High Court · (1887) ILR (Cal) 141
Criminal Procedure Code, 1898 (CrPC) — Section 200, 203, 437
High Courts04 Sept 1886
In Re: F.W. Gibbons
Calcutta High Court · (1887) ILR (Cal) 42
Criminal Procedure Code, 1898 (CrPC) — Section 306, 369
High Courts02 Sept 1886
In Re: Indian Companies Act, 1882; In Re: T.F. Brown and Company, Limited
Calcutta High Court · (1887) ILR (Cal) 219
High Courts02 Sept 1886
Krishna Kinkur Roy and Another Vs Rai Mohun Roy and Another
Calcutta High Court · (1887) ILR (Cal) 37
Probate and Administration Act, 1881 — Section 154Succession Act, 1925 — Section 187, 332
High Courts31 Aug 1886
Tarita Moyi Dabia and Others and Nachan Mandal and Others Vs Dwarkanath Misser
Calcutta High Court · (1887) ILR (Cal) 120
High Courts30 Aug 1886Dismissed
Queen-Empress Vs Kharga and Others
Allahabad High Court · (1886) ILR (All) 665
Criminal Procedure Code, 1898 (CrPC) — Section 226, 28Penal Code, 1860 (IPC) — Section 109, 301, 304
High Courts26 Aug 1886
Lalit Mohun Roy Vs Binodai Dabee, Moharani of Burdwan, by her next Fbiends, Lalla Bunibehari and Another
Calcutta High Court · (1887) ILR (Cal) 14
High Courts24 Aug 1886Allowed
Queen-Empress Vs Girdhari Lal
Allahabad High Court · (1886) ILR (All) 653
Penal Code, 1860 (IPC) — Section 25
High Courts19 Aug 1886
Umer Ali Vs Safer Ali and Another
Calcutta High Court · (1886) ILR (Cal) 334
Criminal Procedure Code, 1898 (CrPC) — Section 191
High Courts17 Aug 1886
Abdul Wahab Vs Chandia
Calcutta High Court · (1886) ILR (Cal) 305
Criminal Procedure Code, 1898 (CrPC) — Section 349
High Courts14 Aug 1886
Fahamidannissa Begum and Others Vs The Secretary of State for India in Council and Another
Calcutta High Court · (1887) ILR (Cal) 67
High Courts14 Aug 1886
Brojo Nath Pal Chowdhry and Another Vs Surender Nath Pal Chowdhry and Others
Calcutta High Court · (1886) ILR (Cal) 352
Evidence Act, 1872 — Section 9
High Courts14 Aug 1886
Bhaba Pershad Khan by his Guardians, Ramsakhi Dabi Chowdhrain and Another Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1887) ILR (Cal) 159
High Courts12 Aug 1886
Param Sukh and Others Vs Ram Dayal
Allahabad High Court · (1886) ILR (All) 650
High Courts11 Aug 1886
J.C. Macgregor, Receiver of the Estate of the Late Bejoy Keshub Roy Vs Tarini Churn Sircar
Calcutta High Court · (1887) ILR (Cal) 124