High Courts30 Jul 1886Dismissed
Muhammad Hasan and Others Vs Nur-Ul-Hasan
Allahabad High Court · (1886) ILR (All) 573
JUDGMENT DATABASE
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11,85,158 judgments in All Courts · page 59,048 of 59,258
High Courts29 Jul 1886
Hemangini Dassi Vs Kedar Nath Coondoo Chowdhry
Calcutta High Court · (1886) ILR (Cal) 336
High Courts26 Jul 1886
Hira Lal Chatterji Vs Gourmoni Debi
Calcutta High Court · (1886) ILR (Cal) 326
High Courts26 Jul 1886
Golam Rahman Vs Fatima Bibi
Calcutta High Court · (1886) ILR (Cal) 232
Burma Courts Act, 1875 — Section 49
Privy Council24 Jul 1886
Hurronath Roy Bahadoor Vs Krishna Coomar Bukshi
Privy Council · (1886) 13 IndApp 123
Privy Council24 Jul 1886
Kalikumar Tagore Vs Ramkumar Ghose and others
Privy Council · (1887) 14 ILRPC 99
Privy Council24 Jul 1886
Kali Krishna Tagore Vs Ramcoomar Ghose and others
Privy Council · (1886) 13 IndApp 116
High Courts23 Jul 1886
Bhawani Ojha and Another Vs Ram Logan Ojha and Another
Calcutta High Court · (1887) ILR (Cal) 9
Limitation Act, 1963 — Section 14
High Courts22 Jul 1886
Poonit Singh Vs Madho Bhot and Another
Calcutta High Court · (1886) ILR (Cal) 270
High Courts22 Jul 1886
Aga Mahomed Hamadani Vs Cohen and Others
Calcutta High Court · (1886) ILR (Cal) 221
Burma Courts Act, 1875 — Section 49Limitation Act, 1963 — Article 156
High Courts22 Jul 1886Dismissed
Muhammad Ismail and Others Vs Waris Ali
Allahabad High Court · (1886) ILR (All) 552
High Courts22 Jul 1886Allowed
Hasan Ali Vs Maktab Beg and Others
Allahabad High Court · (1886) ILR (All) 551
Privy Council21 Jul 1886
Bull Vs Ledgard and another
Privy Council · (1887) 9 ILRPC 191 : (1886) 13 IndApp 134
Privy Council21 Jul 1886
Imambandi Begam Vs Kamleswari Pershad and others
Privy Council · (1887) 14 ILRPC 109 : (1886) 13 IndApp 160
High Courts20 Jul 1886Allowed
Ram Prasad and Others Vs Lalli
Allahabad High Court · (1887) ILR (All) 74
Privy Council17 Jul 1886
Venkata Narasimha Appa Row; Venkata Ramalakshmi Garu and Others Vs The Court of Wards and others; Gopala Appa Row and others
Privy Council · (1886) 13 IndApp 155
High Courts16 Jul 1886
Oo Noung and Another Vs Moung Htoon Oo and Others
Calcutta High Court · (1886) ILR (Cal) 322