High Courts11 Aug 1886Disposed Of
Prosonno Mai Debi Vs Mansa
Allahabad High Court · (1887) ILR (All) 35
JUDGMENT DATABASE
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11,85,158 judgments in All Courts · page 59,047 of 59,258
High Courts10 Aug 1886Dismissed
Jiwan Lal and Others Vs Mansa Debi
Allahabad High Court · (1887) ILR (All) 33
High Courts09 Aug 1886
Queen-Empress Vs Ismail Khan and Others
Allahabad High Court · (1886) ILR (All) 649
Penal Code, 1860 (IPC) — Section 452, 459, 511
High Courts09 Aug 1886
Sujan Kuar and Others Vs Gopi Chand and Another
Allahabad High Court · (1886) ILR (All) 646
High Courts07 Aug 1886
Yacoob Vs Adamson
Calcutta High Court · (1886) ILR (Cal) 272
Criminal Procedure Code, 1898 (CrPC) — Section 370
High Courts06 Aug 1886
Hem Chunder Chowdhry Vs Bissessuri Debi Chowdhrain
Calcutta High Court · (1887) ILR (Cal) 133
High Courts06 Aug 1886Disposed Of
Babu Nand Vs Sohawan and Another
Allahabad High Court · (1887) ILR (All) 26
High Courts06 Aug 1886Dismissed
Mahabir Prasad Vs Achobandil Kuari
Allahabad High Court · (1886) ILR (All) 641
High Courts03 Aug 1886
Kala Chand and Others Vs Gudadhur Biswas and Others
Calcutta High Court · (1886) ILR (Cal) 304
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts03 Aug 1886
Brojendro Kumar Roy Chowdhry Vs Rash Behari Roy Chowdhry and Others
Calcutta High Court · (1886) ILR (Cal) 300
High Courts03 Aug 1886
Durga Charan Das Vs Sashi Bhusan Guho and Others
Calcutta High Court · (1886) ILR (Cal) 275
Criminal Procedure Code, 1898 (CrPC) — Section 138
High Courts02 Aug 1886Disposed Of
Queen-Empress Vs Lochan
Allahabad High Court · (1886) ILR (All) 635
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts02 Aug 1886Dismissed
Bahori Lal Vs Gauri Sahai
Allahabad High Court · (1886) ILR (All) 626
High Courts02 Aug 1886Partly Allowed
Banaspat Singh Vs Chunni Lal
Allahabad High Court · (1887) ILR (All) 23
High Courts02 Aug 1886Dismissed
Lekhraj Singh Vs Ganga Sahai
Allahabad High Court · (1887) ILR (All) 253
High Courts02 Aug 1886Disposed Of
Kanizak Husain and Others Vs Jadu Rai and Another
Allahabad High Court · (1886) ILR (All) 576
Evidence Act, 1872 — Section 167
High Courts30 Jul 1886
Kala Chara Tea Co. Ld. Vs Sukul Singh and Others
Calcutta High Court · (1886) ILR (Cal) 280
High Courts30 Jul 1886
Sew Bux Bogla Vs Shib Chunder Sen and Another
Calcutta High Court · (1886) ILR (Cal) 225