Privy Council15 Mar 1883
Mohesh Lal Vs Mohant Bawan Das
Privy Council · (1883) 9 ILRPC 961 : (1883) 10 IndApp 62
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,098 of 59,258
Privy Council15 Mar 1883
A. B. Miller, Official Assignee, High Court Vs Sheo Pershad
Privy Council · (1883) 10 IndApp 98
High Courts14 Mar 1883
Mahomed Mabood Bux and Others Vs Toree Mahomed
Calcutta High Court · (1883) ILR (Cal) 730
Limitation Act, 1963 — Section 19
High Courts14 Mar 1883
Gopal Chundra Mittra and Others Vs Srinath Dutt
Calcutta High Court · (1883) ILR (Cal) 511
High Courts12 Mar 1883
Moheswar Das Vs Carter
Calcutta High Court · (1884) ILR (Cal) 210
Contract Act, 1872 — Section 151
High Courts09 Mar 1883
Mamtazul Huq and Others Vs Nirbhai Singh
Calcutta High Court · (1883) ILR (Cal) 711
High Courts09 Mar 1883
G.M. Reily Vs Hur Chunder Ghose and Others
Calcutta High Court · (1883) ILR (Cal) 722
High Courts09 Mar 1883
Sirdhary Lall Vs Surjya Narain Singh
Calcutta High Court · (1883) ILR (Cal) 825
High Courts09 Mar 1883
Mahomed Ali Khan and Others Vs Khaja Abdul Gunny and Others
Calcutta High Court · (1883) ILR (Cal) 744
Evidence Act, 1872 — Section 114
High Courts09 Mar 1883
Nobo Kishore Surma Biswas Vs Rudra Kant Surma Sircar and Others <BR> Mahomed Kassim and Others Vs Samod Ali
Calcutta High Court · (1883) ILR (Cal) 663
Limitation Act, 1871 — Section 7
High Courts09 Mar 1883
Upendra Narain Myti Vs Gopee Nath Bera and Others
Calcutta High Court · (1883) ILR (Cal) 817
High Courts09 Mar 1883
Hosain Khan Vs Ulfatunnissa alias Elahijan Bibi
Calcutta High Court · (1883) ILR (Cal) 520
Registration Act, 1877 — Section 49
High Courts09 Mar 1883
H. Mackintosh Vs C. Crow and Another <BR> H. Mackintosh Vs G.C. Gore and Another
Calcutta High Court · (1883) ILR (Cal) 689
Contract Act, 1872 — Section 74
High Courts07 Mar 1883
Chundi Churn Mookerjee and Others Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 849
Ports Act, 1875 — Section 22
High Courts07 Mar 1883
Srishteedhur Biswas Vs Mudan Sirdar and Others
Calcutta High Court · (1883) ILR (Cal) 648
High Courts07 Mar 1883
Cally Nath Bundopadhya Vs Koonjo Behary Shaha and Others
Calcutta High Court · (1883) ILR (Cal) 651
High Courts05 Mar 1883
Toolseeram Bera Vs Golam Abed
Calcutta High Court · (1883) ILR (Cal) 861
Criminal Procedure Code, 1898 (CrPC) — Section 171, 172, 173
High Courts03 Mar 1883
C.N. Stephen Vs G. Stephen
Calcutta High Court · (1883) ILR (Cal) 901
Bengal Minors Act, 1858 — Section 3
High Courts02 Mar 1883
Ramsodoy Ghose Vs Nilmadhub Chuckerbutty
Calcutta High Court · (1883) ILR (Cal) 857