High Courts10 Apr 1883
Kali Krishna Tagore Vs Fuzle Ali Chowdhry and Others
Calcutta High Court · (1883) ILR (Cal) 843
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,097 of 59,258
High Courts10 Apr 1883
Hurrihur Mookerjee Vs Kashi Nath Dass and Another
Calcutta High Court · (1883) ILR (Cal) 898
Evidence Act, 1872 — Section 92
High Courts09 Apr 1883
Ram Kanie Mandal and Others Vs Gunesh Chunder Sen and Others
Calcutta High Court · 64 Ind. Cas. 550
High Courts09 Apr 1883
Sitanath Koer and Others Vs Land Mortgage Bank of India
Calcutta High Court · (1883) ILR (Cal) 888
High Courts05 Apr 1883
Divendro Nath Sanyal and Others Vs Tarruck Chunder Bhuttacharjee and Others
Calcutta High Court · (1883) ILR (Cal) 831
High Courts05 Apr 1883
Nittyanund Singh and Others Vs Koob Lall Chowdhry
Calcutta High Court · (1883) ILR (Cal) 839
Privy Council04 Apr 1883
Nilmoni Singh Deo; Bhoyharini Debi Vs Umanath Mookerjee and others; Nilmoni Singh
Privy Council · (1885) 10 ILRPC 19
Privy Council04 Apr 1883
Rajah Nilmoni Singh Deo Bahadoor; Bhoyharini Debia Vs Umanath Mookerjee and others; Rajah Nilmoni Singh Deo Bahadoor
Privy Council · (1883) 10 IndApp 80
High Courts30 Mar 1883
Ram Chunder Sao Vs Bunseedhur Naik
Calcutta High Court · (1883) ILR (Cal) 741
Evidence Act, 1872 — Section 83
High Courts30 Mar 1883
Haranund Mozoomdar Vs Prosunno Chunder Biswas and Others
Calcutta High Court · (1883) ILR (Cal) 763
High Courts28 Mar 1883
Atri Bai Vs Arnopoorna Bai
Calcutta High Court · (1883) ILR (Cal) 838
Land Acquisition Act, 1870 — Section 39
High Courts28 Mar 1883
Ishan Chunder Chattopadhya Vs Shama Churn Dutt and Others
Calcutta High Court · (1884) ILR (Cal) 41
High Courts19 Mar 1883
Mohiny Mohun Das Vs Krishno Kishore Dutt and Others
Calcutta High Court · (1883) ILR (Cal) 802
Evidence Act, 1872 — Section 114
High Courts18 Mar 1883
The Oriental Bank Corporation Vs The Baree Tea Company, Limited
Calcutta High Court · (1883) ILR (Cal) 880
High Courts18 Mar 1883
Radha Prosad Singh Vs Sundur Lall and Another
Calcutta High Court · (1883) ILR (Cal) 644
Limitation Act, 1871 — Section 1
Privy Council17 Mar 1883
Kumar Tarakeswar Roy Vs Kumar Shoshi Shikhareswar
Privy Council · (1883) 10 IndApp 51
High Courts16 Mar 1883
Tara Prasad Mytee and Another Vs Nund Kishore Giri and Others
Calcutta High Court · (1883) ILR (Cal) 842
Privy Council16 Mar 1883
Nihaluddin Khan Vs Ahmud Hossein Khan
Privy Council · (1883) 9 ILRPC 945 : (1883) 10 IndApp 45
High Courts15 Mar 1883
Judoonath Ghose Vs Schoene Kilburn and Co.
Calcutta High Court · (1883) 03 CAL CK 0023