High Courts02 Mar 1883
Chunder Narain Singh Vs Kishen Chand Golecha
Calcutta High Court · (1883) ILR (Cal) 855
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11,85,147 judgments in All Courts · page 59,099 of 59,258
High Courts02 Mar 1883
Peary Mohun Banerjee Vs Bacharam Mundul
Calcutta High Court · (1883) ILR (Cal) 813
High Courts02 Mar 1883
Sharat Chunder Ghose and Others Vs Kartik Chunder Mitter and Another
Calcutta High Court · (1883) ILR (Cal) 810
High Courts01 Mar 1883
Juggernauth Sew Bux and Another Vs Ram Dyal and Others
Calcutta High Court · (1883) ILR (Cal) 791
Contract Act, 1872 — Section 30Evidence Act, 1872 — Section 92
High Courts01 Mar 1883
Peary Mohun Sircar Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 639
Penal Code, 1860 (IPC) — Section 99(c)
High Courts28 Feb 1883
Mohesh Chunder Bagchi and Others Vs In No. 308.--Titu Bibiw, In No. 357.--Munsurunmssa Bibi and In No. 358.--Ibrahim Malla
Calcutta High Court · (1883) ILR (Cal) 683
High Courts28 Feb 1883
Moti Lal Bundopadhya Vs Digumber Roy Chowdhry and Others
Calcutta High Court · (1883) ILR (Cal) 563
High Courts28 Feb 1883
Carlisles, Nephews and Co. Vs Hurmook Roy and Another
Calcutta High Court · (1883) ILR (Cal) 679
High Courts28 Feb 1883
Janoki Nath Mukhopadhya Vs Mothuranath Mukhopadhya and Others
Calcutta High Court · (1883) ILR (Cal) 580
High Courts28 Feb 1883
The Empress Vs Brojokanto Roy Chowdhuri
Calcutta High Court · (1883) ILR (Cal) 638
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts27 Feb 1883
Hem Chunder Soor Vs Kally Churn Das
Calcutta High Court · (1883) ILR (Cal) 528
Evidence Act, 1872 — Section 92
High Courts27 Feb 1883
Rongai and Others Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 513
Criminal Procedure Code, 1898 (CrPC) — Section 36
Privy Council27 Feb 1883
Balwant Rao Bishwant Chandra Chor Vs Purun Mal Chaube
Privy Council · (1883) 10 IndApp 90
High Courts26 Feb 1883
Sripoti Churn Dey Vs Mohip Narain Singh
Calcutta High Court · (1883) ILR (Cal) 643
High Courts26 Feb 1883
Indro Narain Gossami Vs Ishan Chunder Bandopadhya
Calcutta High Court · (1883) ILR (Cal) 788
High Courts23 Feb 1883
Raj Coomar Nobodeep Chunder Deb Burmono Vs Beer Chunder Manikkya and Others
Calcutta High Court · (1883) ILR (Cal) 535
Civil Procedure Code, 1908 (CPC) — Section 13, 43
High Courts22 Feb 1883
Ramnarain Kallia Vs Monee Bibee and Gopal Doss Sing
Calcutta High Court · (1883) ILR (Cal) 735
High Courts21 Feb 1883
Rughoobeer Persad and Others Vs Jutadhari Lal
Calcutta High Court · (1883) ILR (Cal) 508