High Courts05 May 1882
Ram Churn Karmokar Vs Mukhoda Soondury Dasi
Calcutta High Court · (1882) ILR (Cal) 871
Civil Procedure Code, 1908 (CPC) — Section 97
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,107 of 59,258
High Courts05 May 1882
Kartick Singha Vs Sreeputty Mirdha and Another
Calcutta High Court · (1883) ILR (Cal) 10
High Courts04 May 1882
Alangamonjori Dabee Vs Sonamoni Dabee
Calcutta High Court · (1882) ILR (Cal) 637
Hindu Wills Act, 1870 — Section 2, 3, 6
High Courts04 May 1882
Prankisto Biswas Vs Nobodip Chunder Biswas and Another
Calcutta High Court · (1882) ILR (Cal) 868
High Courts03 May 1882
Bissorup Gossamy and Others Vs Gorachand Gossamy and Others
Calcutta High Court · (1883) ILR (Cal) 120
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts02 May 1882
Huri Ram and Others Vs Raj Coomar Opadhya
Calcutta High Court · (1882) ILR (Cal) 759
Evidence Act, 1872 — Section 110
High Courts01 May 1882
Kirty Churn Mitter Vs Aunath Nath Deb
Calcutta High Court · (1882) ILR (Cal) 757
High Courts28 Apr 1882
Finch Vs Jugmohun Tewari and Others
Calcutta High Court · (1883) ILR (Cal) 62
Road Cess Act, 1871 — Section 7
High Courts28 Apr 1882
In Re: Petition of Jhubboo Mahton and Others, The Empress
Calcutta High Court · (1882) ILR (Cal) 739
Criminal Procedure Code, 1898 (CrPC) — Section 240, 323Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts26 Apr 1882
Sreegopal Mullick Vs Ram Churn Nuskur and Another
Calcutta High Court · (1882) ILR (Cal) 856
High Courts26 Apr 1882
Ishur Chunder Surmah Vs Doyamoye Debea and Others
Calcutta High Court · (1882) ILR (Cal) 864
Hindu Wills Act, 1870 — Section 2Succession Act, 1925 — Section 208, 209
Privy Council26 Apr 1882
Purmanundass Jeevundass Vs Venayekrao Wassoodeo and The Advocate-General For Bombay
Privy Council · (1882) 9 IndApp 86
High Courts25 Apr 1882
Mailamdi Fakir Vs Taripulla Pramanik
Calcutta High Court · (1882) ILR (Cal) 644
High Courts25 Apr 1882
Ram Bushan Mahto and Others Vs Jebli Mahto and Others
Calcutta High Court · (1882) ILR (Cal) 853
High Courts24 Apr 1882
Lukhynarain Chuttopadhya Vs Gorachand Gossamy
Calcutta High Court · (1883) ILR (Cal) 116
High Courts24 Apr 1882
In Re; petition of Luddun Sahiba, Luddun Sahiba
Calcutta High Court · (1882) ILR (Cal) 736
Criminal Procedure Code, 1898 (CrPC) — Section 536
High Courts24 Apr 1882
Madhub Chunder Nag and Others Vs Bandy Ali
Calcutta High Court · (1882) ILR (Cal) 932