High Courts21 Apr 1882
Hyder Ali Vs Elahee Bux Maloom and Others
Calcutta High Court · (1882) ILR (Cal) 1011
Contract Act, 1872 — Section 239
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,108 of 59,258
High Courts21 Apr 1882
Ashruff Hossain and Another Vs Wahid Ali
Calcutta High Court · (1882) ILR (Cal) 732
High Courts21 Apr 1882
Mahomed Fayez Chowdhry Vs Jamoo Gazee and Another
Calcutta High Court · (1882) ILR (Cal) 730
High Courts21 Apr 1882
Issur Chunder Doss Vs Juggut Chunder Shaha and Others
Calcutta High Court · (1883) ILR (Cal) 79
High Courts20 Apr 1882
In Re: Petition of Gopal Chunder Sirdar. Gopal Chunder Sirdar
Calcutta High Court · (1882) ILR (Cal) 728
Criminal Procedure Code, 1898 (CrPC) — Section 90Penal Code, 1860 (IPC) — Section 107
High Courts20 Apr 1882
In Re: Petition of Protap Chunder Ghose <BR> Kally Churn Dutt and Others
Calcutta High Court · (1882) ILR (Cal) 848
Rent Law of Bengal, L.P. Act, 1869 — Section 38
High Courts20 Apr 1882
Huro Pershad Roy Vs Gopal Das Dutt and Others
Calcutta High Court · (1882) 04 CAL CK 0020
High Courts20 Apr 1882
Abasu Begum Vs Umda Khanum and Another
Calcutta High Court · (1882) ILR (Cal) 724
Criminal Procedure Code, 1898 (CrPC) — Section 491, 492
High Courts20 Apr 1882
In Re: Petition of Dinendro Nath Shanial
Calcutta High Court · (1882) ILR (Cal) 851
Criminal Procedure Code, 1898 (CrPC) — Section 47, 491
High Courts20 Apr 1882
Roushan Bibee Vs Hurray Kristo Nath and Another
Calcutta High Court · (1882) ILR (Cal) 926
Contract Act, 1872 — Section 62
Privy Council20 Apr 1882
Hurro Pershad Roy Chowdhry Vs Gopal Chunder Dutt and others
Privy Council · (1882) 9 IndApp 82
High Courts17 Apr 1882
Mon Mohun Buksee Vs Gunga Soondery Dabee
Calcutta High Court · (1883) ILR (Cal) 181
Limitation Act, 1877 — Section 7
High Courts14 Apr 1882
Bonode Mohini Chowdhrain Vs Sharat Chunder Dey Chowdhry and Others
Calcutta High Court · (1882) ILR (Cal) 837
Limitation Act, 1963 — Article 171B, 178
High Courts14 Apr 1882
Hridoy Narain Vs Sheo Sunkur Sahoy
Calcutta High Court · (1883) ILR (Cal) 143
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts14 Apr 1882
Opnit Misser and Others Vs Narain Roy
Calcutta High Court · (1883) ILR (Cal) 304
High Courts13 Apr 1882
Bhoggomanto Poddar and Others Vs Mudun Mohun Poddar and Another
Calcutta High Court · (1882) ILR (Cal) 923
High Courts13 Apr 1882
Bhadeshwar Chowdhry and Others Vs Gaurikant Nath
Calcutta High Court · (1882) ILR (Cal) 834
Civil Procedure Code, 1908 (CPC) — Section 57
High Courts07 Apr 1882
Umrao Begum and Others Vs Mahbuban and Others <BR> Robert Watson and Co. Vs Shayama Sunduri Dasi
Calcutta High Court · (1882) ILR (Cal) 721
High Courts05 Apr 1882
Assrup Koer and Others Vs Luchmi Narain Singh
Calcutta High Court · (1883) ILR (Cal) 43
Civil Procedure Code, 1908 (CPC) — Section 13Limitation Act, 1963 — Article 11