High Courts31 Mar 1882
In Re: Petition of Uttom Koondoo and Another and The Empress
Calcutta High Court · (1882) ILR (Cal) 634
Criminal Procedure Code, 1898 (CrPC) — Section 283, 453Penal Code, 1860 (IPC) — Section 413
JUDGMENT DATABASE
Search 11,85,146 Indian judgments.
11,85,146 judgments in All Courts · page 59,109 of 59,258
High Courts30 Mar 1882
Ram Coomar Kur Vs Jakur Ali
Calcutta High Court · (1882) ILR (Cal) 716
Limitation Act, 1877 — Article 179, 19
High Courts29 Mar 1882
Shib Nath Chuckerbutty Vs Jibunti Nath Khan and Others
Calcutta High Court · (1882) ILR (Cal) 820
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts28 Mar 1882
Romaprosad Roy and Others Vs Shorup Paramanick
Calcutta High Court · (1882) ILR (Cal) 712
High Courts28 Mar 1882
Stephen Vs Stephen and Others
Calcutta High Court · (1882) ILR (Cal) 714
Majority Act, 1875 — Section 3
High Courts27 Mar 1882
Bunnomali Nundi Vs Hurrydass Byragi
Calcutta High Court · (1882) ILR (Cal) 710
Criminal Procedure Code, 1898 (CrPC) — Section 147, 504
High Courts27 Mar 1882
Dhunput Singh Vs Shoobhudra Kumari and Another
Calcutta High Court · (1882) ILR (Cal) 620
Bengal Tenancy Act, 1885 — Section 60Contract Act, 1872 — Section 11
High Courts23 Mar 1882
Nocury Lall Chuckerbutty Vs Bindabun Chunder Chuckerbutty and Others
Calcutta High Court · (1882) ILR (Cal) 707
High Courts22 Mar 1882
Woopondra Narain Singh and Another Vs Brojendra Coomar Bhoomick and Others
Calcutta High Court · (1882) ILR (Cal) 705
High Courts22 Mar 1882
Shurroop Chunder Gooho Vs Ameerrunnissa Khatoon
Calcutta High Court · (1882) ILR (Cal) 703
Civil Procedure Code, 1908 (CPC) — Section 19
Privy Council21 Mar 1882
Albert Charles Raynor Vs The Mussoorie Bank Limited
Privy Council · (1882) 9 IndApp 70
High Courts20 Mar 1882
Jonmenjoy Mullick Vs Dassmoney Dassee and Another
Calcutta High Court · (1882) ILR (Cal) 700
Privy Council17 Mar 1882
Durga Churn Mirdua Vs Chandi Churn Shashmal
Privy Council · (1883) 9 ILRPC 187
High Courts16 Mar 1882
Nilakant Banerjee Vs Chunder Nath Mullick and Others
Calcutta High Court · (1882) ILR (Cal) 690
High Courts15 Mar 1882
In Re: Petition of Munshi Sheikh and Others and The Empress
Calcutta High Court · (1882) ILR (Cal) 616
Criminal Procedure Code, 1898 (CrPC) — Section 346
High Courts15 Mar 1882
Thakoordass Gossamy Vs Gopeekishen Gossamy
Calcutta High Court · (1882) ILR (Cal) 807
Privy Council15 Mar 1882
Rajah Venkata Kannakamma Row and Others Vs Rajah Rajagopala Appa Row Bahadur, The Court of Wards and others
Privy Council · (1882) 9 IndApp 125
High Courts11 Mar 1882
The Empress Vs Keshub Mohajan and Others and Udit Prasad
Calcutta High Court · (1882) ILR (Cal) 985
Criminal Procedure Code, 1898 (CrPC) — Section 70