High Courts09 Dec 1881
Boshoon Lall Sookul Vs Chunder Doss and Others
Calcutta High Court · (1882) ILR (Cal) 251
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,114 of 59,257
High Courts09 Dec 1881
Jadoomony Dabee and Others Vs Hafez Mahomed Ali Khan
Calcutta High Court · (1882) ILR (Cal) 295
High Courts08 Dec 1881
Sumbhudin Pattuck Vs Lutful Huq
Calcutta High Court · (1882) ILR (Cal) 248
Limitation Act, 1963 — Section 15
High Courts08 Dec 1881
Ratan Krishen Poddar Vs Raghoo Nath Shaha and Others
Calcutta High Court · (1882) ILR (Cal) 287
High Courts08 Dec 1881
Gisborne and Co. Vs Subal Bowri
Calcutta High Court · (1882) ILR (Cal) 284
Contract Act, 1872 — Section 74
High Courts07 Dec 1881
In Re: Giridhari Mondul and Another, Giridhari Mondul
Calcutta High Court · (1882) ILR (Cal) 435
Civil Procedure Code, 1908 (CPC) — Section 115Penal Code, 1860 (IPC) — Section 211
Privy Council22 Nov 1881
Lalli Begum and Others Vs Mahammad Azmat Ali Khan
Privy Council · (1882) 8 ILRPC 422
Privy Council22 Nov 1881
Mussumat Lalli Begum and Others Vs Nawab Muhammad Azmat Ali Khan
Privy Council · (1881) 9 IndApp 8
High Courts12 Nov 1881
Padmakumari Debi Chowdhrani and Another Vs The Court of Wards (Representing Jagatkishor Acharjia Chowdhry) and Another
Calcutta High Court · (1881) 11 CAL CK 0003
Privy Council12 Nov 1881
Pudma Coomari Debi and Others Vs The Court of Wards and another
Privy Council · (1881) 8 IndApp 229
High Courts11 Nov 1881
Gunga Ram and Another Vs Sujan Singh
Calcutta High Court · (1881) 11 CAL CK 0004
Privy Council11 Nov 1881
Ganja Ram and Another Vs Sirdar Sujan Singh
Privy Council · (1881) 9 IndApp 58
Privy Council08 Nov 1881
Surut Sundari Debi Vs Hurro Durga Chowdhrani
Privy Council · (1882) 8 ILRPC 332
Privy Council08 Nov 1881
Maharani Surut Soondari Debi Vs Hurro Doorga Chowdhrani
Privy Council · (1881) 9 IndApp 1
High Courts02 Nov 1881
Issuridutt Singh and Others Vs Ibrahim and Others
Calcutta High Court · (1882) ILR (Cal) 654
High Courts02 Nov 1881
Baney Madhub Shaw and Another, The Empress Vs Baney Madhub Shaw and Another
Calcutta High Court · (1882) ILR (Cal) 207
High Courts01 Oct 1881
In Re: Dhunno Kazi and Another and The Empress
Calcutta High Court · (1882) ILR (Cal) 121
High Courts22 Sept 1881
The Empress Vs Kali Churn Chunari and Others
Calcutta High Court · (1882) ILR (Cal) 154
Criminal Procedure Code, 1898 (CrPC) — Section 119
High Courts17 Sept 1881
In Re: Board of Revenue under Section 46 of the General Stamp Act. Hill and Others
Calcutta High Court · (1882) ILR (Cal) 254
Stamp Act, 1899 — Section 7