High Courts07 Feb 1882
In Re: Sreenath Kur. and The Empress
Calcutta High Court · (1882) ILR (Cal) 450
Criminal Procedure Code, 1898 (CrPC) — Section 445, 446Penal Code, 1860 (IPC) — Section 167, 466, 471
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,112 of 59,257
High Courts06 Feb 1882
Nijabutoolla and Others Vs Wazir Ali
Calcutta High Court · (1882) ILR (Cal) 910
Limitation Act, 1963 — Section 5, 6
High Courts06 Feb 1882
Tariny Kanth Lahiry Chowdry Vs Chowdrani
Calcutta High Court · (1882) ILR (Cal) 546
High Courts04 Feb 1882
Mahomed Mobaruck and Others Vs Joytara Dassee and Others
Calcutta High Court · (1882) ILR (Cal) 976
High Courts01 Feb 1882
Brojo Nath Mookhopadhya Vs Bepin Behari Bundopadhya
Calcutta High Court · (1882) ILR (Cal) 357
High Courts01 Feb 1882
Chunder Coomar Mookerjee and Others Vs Shama Churn Dey and Another <BR> Chunder Coomar Mookerjee and Others Vs Koylash Chunder Sett and Others
Calcutta High Court · (1882) ILR (Cal) 677
High Courts01 Feb 1882
Umesh Chunder Roy Vs Raj Bullubh Sen and Others
Calcutta High Court · (1882) ILR (Cal) 279
High Courts30 Jan 1882
Raj Chundra Chuckerbutty and Others Vs Kinoo Khan and Others
Calcutta High Court · (1882) ILR (Cal) 329
High Courts26 Jan 1882
Grish Narain Moonshee Vs Noimollah Pramanick
Calcutta High Court · (1882) ILR (Cal) 674
High Courts26 Jan 1882
Jogendro Chunder Ghose Vs Nobin Chunder Chottopadhya and Others
Calcutta High Court · (1882) ILR (Cal) 353
High Courts23 Jan 1882
Lehareaux Vs Ashruffunnissa and Another
Calcutta High Court · (1882) ILR (Cal) 272
Civil Procedure Code, 1908 (CPC) — Section 101, 108
High Courts21 Jan 1882
Raja Sheopersad Singh Vs Bilasmoni Dasi and Others
Calcutta High Court · (1882) ILR (Cal) 664
Privy Council21 Jan 1882
Rajah Sheo Pershad Singh Vs Mussumat Bilasmoni Dasi and others
Privy Council · (1882) 9 IndApp 33
Privy Council21 Jan 1882
Ramanand Kuar; Anant Bahadur Singh Vs Raghunath Kuar and another; Raghunath Kuar and others
Privy Council · (1882) 8 ILRPC 769
High Courts20 Jan 1882
Bhugwat Narain Dobey and Others Vs Badri Roy and Another
Calcutta High Court · (1882) ILR (Cal) 649
High Courts20 Jan 1882
Luchmun Persad Singh and Others Vs Kishun Persad Singh and Others
Calcutta High Court · (1882) ILR (Cal) 219