High Courts20 Jan 1882
Chunder Coomar Roy Vs Gour Chunder Biswas
Calcutta High Court · (1882) ILR (Cal) 291
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,113 of 59,257
High Courts20 Jan 1882
Ram Lochun Deb and Others Vs Bhugirath Patoni and Others
Calcutta High Court · (1882) ILR (Cal) 275
High Courts19 Jan 1882
In Re: Petition of Nasibun and Others and Nasibun and Others
Calcutta High Court · (1882) ILR (Cal) 534
Privy Council18 Jan 1882
Keshopersad Singh and Nund Keshorepersad Singh, By Their Mother and Guardian, Ghaneshyam Konwari Vs Durgapersad
Privy Council · (1882) 8 ILRPC 656
High Courts17 Jan 1882
Rajendro Coomar Roy and Others Vs Madhub Chunder Ghose and Others
Calcutta High Court · (1882) ILR (Cal) 343
High Courts13 Jan 1882
Miller Vs Nasmyths Patent Press Company
Calcutta High Court · (1882) ILR (Cal) 312
Contract Act, 1872 — Section 170, 171
Privy Council13 Jan 1882
Kesho Persad Singh and Another Vs Doorga Persad
Privy Council · (1882) 9 IndApp 27
High Courts12 Jan 1882
Obhoy Gobind Chowdhry Vs Hurychurn Chowdhry and Others
Calcutta High Court · (1882) ILR (Cal) 277
High Courts12 Jan 1882
Saroda Prosad Gangooly and Another Vs Prosunno Coomar Sandial and Others
Calcutta High Court · (1882) ILR (Cal) 290
Privy Council12 Jan 1882
Chooramun Singh Vs Shaik Mahomed Ali, Bebee Jeean (His Wife) and Ahmed Kabir (His Son)
Privy Council · (1882) 9 IndApp 21
High Courts11 Jan 1882
Gopal Sahoo Vs Gunga Pershad Sahoo and Others
Calcutta High Court · (1882) ILR (Cal) 530
High Courts06 Jan 1882
Joogulkishore Vs Jotendro Mohun Tagore
Calcutta High Court · (1882) ILR (Cal) 210
High Courts05 Jan 1882
Naik Pauree and Another Vs Gujadhur Pauree and Another
Calcutta High Court · (1882) ILR (Cal) 528
High Courts22 Dec 1881
Umbica Prosad Tewary and Others Vs Ram Sahay Lall and Others
Calcutta High Court · (1882) ILR (Cal) 898
High Courts22 Dec 1881
Pursut Koer and Another Vs Palut Roy and Others
Calcutta High Court · (1882) ILR (Cal) 442
Limitation Act, 1963 — Article 141
High Courts21 Dec 1881
Chunder Kant Sandel Vs Rajmonee Dabee
Calcutta High Court · (1882) ILR (Cal) 440
High Courts15 Dec 1881
Buddree Doss and Another Vs Hoare, Miller and Co.
Calcutta High Court · (1882) ILR (Cal) 170
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts14 Dec 1881
In Re: Samiruddin and The Empress
Calcutta High Court · (1882) ILR (Cal) 211
Penal Code, 1860 (IPC) — Section 300, 326
High Courts14 Dec 1881
The Empress Vs Soddanund Mahanty and Others
Calcutta High Court · (1882) ILR (Cal) 259
Stamp Act, 1879 — Section 61Stamp Act, 1899 — Section 35
High Courts14 Dec 1881
The Empress Vs Kola Lalang and Another
Calcutta High Court · (1882) ILR (Cal) 214
Bengal Excise Act, 1909 — Section 61