High Courts15 Jun 1880
Ataoor Rohoman Vs Joykishen Mookerjee and Another
Calcutta High Court · (1881) ILR (Cal) 22
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,131 of 59,257
High Courts10 Jun 1880
Ramkant Roy Chowdhry Vs Kristodass Kundoo and Another
Calcutta High Court · (1881) ILR (Cal) 142
Civil Procedure Code, 1908 (CPC) — Section 7
High Courts10 Jun 1880
Peary Lall Mozoomdar Vs Komal Kishore Dassia
Calcutta High Court · (1881) ILR (Cal) 30
Civil Procedure Code, 1908 (CPC) — Section 25
High Courts10 Jun 1880
Ajoodhya Pershad and Others Vs Gunga Pershad and Another
Calcutta High Court · (1881) ILR (Cal) 249
Court Fees Act, 1870 — Article 17(3), 12
High Courts10 Jun 1880
Almas Banee and Others Vs Mahomed Ruja and Others
Calcutta High Court · (1881) ILR (Cal) 239
High Courts09 Jun 1880
Mullick Ahmed Zumma, alias Tetur Vs Mahomed Syed
Calcutta High Court · (1881) ILR (Cal) 194
High Courts08 Jun 1880
Obhoy Churn Bagchi Vs Chunder Sikhur Bundopadhyo and Others
Calcutta High Court · (1881) ILR (Cal) 8
High Courts08 Jun 1880
Fakera Doobay and Others Vs Sheo Churn Singh
Calcutta High Court · (1881) ILR (Cal) 91
High Courts07 Jun 1880
Ramconnoy Audicarry Vs Johur Lall Dutt
Calcutta High Court · (1880) ILR (Cal) 867
Contract Act, 1872 — Section 10
High Courts03 Jun 1880
Doolie Chand and Others Vs Omda Khanum alias Baboo Shubibu and Others
Calcutta High Court · (1880) 06 CAL CK 0024
High Courts02 Jun 1880
Giridhur Chowdhry by his Guardian Kamini Chowdhrani Vs Luchmun Dass
Calcutta High Court · (1880) ILR (Cal) 855
High Courts01 Jun 1880
Fatten Lall Vs Gujju Lall
Calcutta High Court · (1881) ILR (Cal) 171
Evidence Act, 1872 — Section 13, 40, 41, 43
High Courts01 Jun 1880
Ishwar Chunder Dutt and Others Vs Ram Krishna Dass
Calcutta High Court · (1880) ILR (Cal) 902
High Courts01 Jun 1880
Udoi Chand alias Munmun Vs Umaid Bahadur
Calcutta High Court · (1881) ILR (Cal) 119
High Courts31 May 1880
Kalishunkur Doss Vs Gopal Chunder Dutt
Calcutta High Court · (1881) ILR (Cal) 49
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts31 May 1880
Pohkar Singh Vs Chandika Singh and Another
Allahabad High Court · (1880) ILR (All) 906