High Courts31 May 1880
Wilayat Ali Vs Akbari Begum and Others
Allahabad High Court · (1880) ILR (All) 908
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,132 of 59,257
High Courts31 May 1880Disposed Of
Empress of India Vs Ilahi Bakhsh
Allahabad High Court · (1880) ILR (All) 910
High Courts28 May 1880
In Re: Petition of Chundernath Sen
Calcutta High Court · (1880) ILR (Cal) 875
Criminal Procedure Code, 1898 (CrPC) — Section 521, 532
High Courts27 May 1880Dismissed
Misri Lal Vs Karman Bibi and Others
Allahabad High Court · (1880) ILR (All) 904
High Courts27 May 1880Dismissed
Baldeo Singh and Another Vs Hari Singh
Allahabad High Court · (1880) ILR (All) 905
High Courts26 May 1880
Nobocoomar Mookhopadhaya Vs Siru Mullick
Calcutta High Court · (1881) ILR (Cal) 94
High Courts26 May 1880
Chimman Singh Vs Subran Kuar and Others
Allahabad High Court · (1880) ILR (All) 902
High Courts25 May 1880
Ramessuri Dassee Vs Doorgadass Chatterjee
Calcutta High Court · (1881) ILR (Cal) 103
High Courts21 May 1880
Haran Chunder Banerji and Others Vs Hurro Mohun Chuokerbutty
Calcutta High Court · (1881) ILR (Cal) 41
High Courts21 May 1880
Rajender Dutt Vs Sham Chund Mitter and Others
Calcutta High Court · (1881) ILR (Cal) 106
Criminal Procedure Code, 1898 (CrPC) — Section 196
High Courts21 May 1880
Khetturpaul Sritirutno and Another Vs Kedarnath Nag
Calcutta High Court · (1881) ILR (Cal) 34
High Courts21 May 1880Dismissed
Ganga Ram and Another Vs Chandra Sen
Allahabad High Court · (1880) ILR (All) 899
High Courts20 May 1880
The Government of Bengal Vs Mahaddi and Another
Calcutta High Court · (1880) ILR (Cal) 871
Criminal Procedure Code, 1898 (CrPC) — Section 457Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304, 325
High Courts20 May 1880
Ram Lall Nag Vs Koylash Chunder Koosari and Another
Calcutta High Court · (1881) ILR (Cal) 206
High Courts19 May 1880
In Re: Reference by Board of Revenue, N.-W.P., Under Act I of 1879
Allahabad High Court · (1880) ILR (All) 664
High Courts14 May 1880
Hurro Sundari Dabia Vs Chunder Kant Bhuttacharjee
Calcutta High Court · (1881) ILR (Cal) 17
Succession Act, 1865 — Section 50
High Courts14 May 1880
Bolakee Lall Vs Thakoor Pertam Singh and Others
Calcutta High Court · (1880) ILR (Cal) 928