High Courts13 May 1880
Noshai Mistri and Ram Chunder Haldar Vs The Empress
Calcutta High Court · (1880) ILR (Cal) 958
Criminal Procedure Code, 1898 (CrPC) — Section 122, 346Evidence Act, 1872 — Section 33
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,133 of 59,257
High Courts13 May 1880Dismissed
Ram Baran Ram Vs Salig Ram Singh
Allahabad High Court · (1880) ILR (All) 896
High Courts13 May 1880Dismissed
Mata Prasad and Another Vs Nasir Husain
Allahabad High Court · (1880) ILR (All) 891
High Courts12 May 1880
Nursing Doyal Vs Hurryhur Saha
Calcutta High Court · (1880) ILR (Cal) 897
Limitation Act, 1871 — Section 12, 29Limitation Act, 1877 — Section 2
Privy Council11 May 1880
Lakshman Dada Naik Vs Ramchandra Dada Naik
Privy Council · (1880) 7 IndApp 181
High Courts10 May 1880
Sutyabhama Dassee Vs Krishna Shunder Chatterjee and Another
Calcutta High Court · (1881) ILR (Cal) 55
High Courts08 May 1880
Sonamonne Dassee and Others Vs Hazir Gazi
Calcutta High Court · (1881) ILR (Cal) 31
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts07 May 1880
The Empress Vs Vaimbilee <BR> Vaimbilee Vs The Empress
Calcutta High Court · (1880) ILR (Cal) 826
Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 300
High Courts07 May 1880
Ram Lall Agurwallah Vs Masoollah Khan
Calcutta High Court · (1881) ILR (Cal) 6
Civil Procedure Code, 1908 (CPC) — Section 6
High Courts07 May 1880Disposed Of
Bahadur Singh and Others Vs Lachman Prasad
Allahabad High Court · (1880) ILR (All) 884
High Courts07 May 1880Dismissed
Mehdi Husain Vs Madar Bakhsh and Others
Allahabad High Court · (1880) ILR (All) 889
High Courts04 May 1880
Jibaneswari Debia, Mother and Guardian of Kailas Chunder Chuckerbutty Vs Grishchunder Chuckerbutty and Another Guardians of Dwarkanath Chuckerbutty <BR> Biseswari Debia, Mother and Guardian of Prosunno Kumar Chuckerbutty Vs Grishchunder Chuckerbutty, Guardian of Dwarkanath Chuckerbutty
Calcutta High Court · (1881) ILR (Cal) 243
High Courts04 May 1880Disposed Of
Sheo Gholam Singh Vs Sheo Partab Narain Singh
Allahabad High Court · (1880) ILR (All) 875
High Courts04 May 1880
Sheo Singh Rai and Another Vs Thakurya
Allahabad High Court · (1880) ILR (All) 872
High Courts03 May 1880
The Empress Vs Butokristo Dass and Another
Calcutta High Court · (1881) ILR (Cal) 59
Presidency Magistrates (Court- Fees) Act, 1877 — Section 129
High Courts03 May 1880Disposed Of
Ostoche Vs Hari Das and Another
Allahabad High Court · (1880) ILR (All) 869
High Courts03 May 1880
Mul Chand Vs Shib Charan Lal and Others
Allahabad High Court · (1880) ILR (All) 676
High Courts30 Apr 1880
Joggessur Singh and Others Vs Bycunt Nath Dutt and Others
Calcutta High Court · (1880) ILR (Cal) 822