High Courts24 Mar 1880Disposed Of
Durga Prasad Vs Ram Charan and Another
Allahabad High Court · (1880) ILR (All) 785
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,136 of 59,257
High Courts23 Mar 1880Dismissed
Karim-un-nissa Vs Hira Lal
Allahabad High Court · (1880) ILR (All) 780
High Courts19 Mar 1880
Abhoy Churn Pal and Another Vs Kally Pershad Chatterjee
Calcutta High Court · (1880) ILR (Cal) 949
Specific Relief Act, 1877 — Section 42
High Courts19 Mar 1880
Brojo Nath Bhuttacharjee Vs Saroda Pershad Chattopadhya
Calcutta High Court · (1880) ILR (Cal) 910
Limitation Act, 1908 — Section 10
High Courts18 Mar 1880
Govind Chunder Goswami Vs Rungunmoney
Calcutta High Court · (1881) ILR (Cal) 60
High Courts18 Mar 1880
Hirdhamun Jha and Others Vs Jinghoor Jha and Others
Calcutta High Court · (1880) ILR (Cal) 711
High Courts15 Mar 1880
Doorga Churn Doss Vs Nittokally Dossee and Others
Calcutta High Court · (1880) ILR (Cal) 819
High Courts15 Mar 1880Allowed
Jhunna Vs Ramsarup and Others
Allahabad High Court · (1880) ILR (All) 777
High Courts15 Mar 1880Disposed Of
Markundi Dial Vs Rambaran Rai and Another
Allahabad High Court · (1880) ILR (All) 735
High Courts11 Mar 1880Disposed Of
Puran Mal and Others Vs Padma
Allahabad High Court · (1880) ILR (All) 732
High Courts11 Mar 1880Disposed Of
Empress of India Vs Bhup Singh
Allahabad High Court · (1880) ILR (All) 771
High Courts08 Mar 1880
Juggutjeebun Gooptoo Vs Harocoomar Pal
Calcutta High Court · (1880) ILR (Cal) 719
High Courts08 Mar 1880Disposed Of
Empress of India Vs Ram Kuar
Allahabad High Court · (1880) ILR (All) 723