High Courts13 Apr 1880
Empress of India Vs Nawab and Another
Allahabad High Court · (1880) ILR (All) 835
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,135 of 59,257
High Courts12 Apr 1880
Ramnidhee Manjee Vs Parbutty Dassee
Calcutta High Court · (1880) ILR (Cal) 823
High Courts12 Apr 1880Disposed Of
Hira Singh Vs Ganga Sahai and Another
Allahabad High Court · (1880) ILR (All) 809
High Courts12 Apr 1880Dismissed
Qutub Husain Vs Jagat Narain and Another
Allahabad High Court · (1880) ILR (All) 807
High Courts12 Apr 1880
Empress of India Vs Deoki Nandan Lal
Allahabad High Court · (1880) ILR (All) 806
High Courts08 Apr 1880
Mohindrobhoosun Biswas Vs Shosheebhoosun Biswas
Calcutta High Court · (1880) ILR (Cal) 882
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts08 Apr 1880
Toponidhee Dhirj Gir Gosain Vs Sreeputty Sahanee
Calcutta High Court · (1880) ILR (Cal) 832
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts06 Apr 1880Dismissed
Wilayat Husain Vs Allah Rakhi
Allahabad High Court · (1880) ILR (All) 831
High Courts06 Apr 1880Dismissed
Mahtab Bibi Vs Ram Narain Singh
Allahabad High Court · (1880) ILR (All) 828
High Courts05 Apr 1880
In Re: In the Matter of the Petition of Bhekraj Koeri
Calcutta High Court · (1880) ILR (Cal) 878
Civil Procedure Code, 1877 — Section 290
High Courts05 Apr 1880Dismissed
Koteshar Nath Vs Lachmin Narain
Allahabad High Court · (1880) ILR (All) 826
High Courts05 Apr 1880Dismissed
Lachman Singh and Others Vs Bika Singh and Others
Allahabad High Court · (1880) ILR (All) 800
High Courts05 Apr 1880
Thakur of Masuda Vs The Widows of the Thakur of Nandwara
Allahabad High Court · (1880) ILR (All) 819
High Courts02 Apr 1880
Khetter Chunder Mookerjee Vs Khetter Paul Sreeterutno
Calcutta High Court · (1880) ILR (Cal) 886
Evidence Act, 1872 — Section 65
High Courts02 Apr 1880Dismissed
Tej Singh Vs Gobind Singh and Others
Allahabad High Court · (1880) ILR (All) 850
High Courts01 Apr 1880
Pepin Vs Chunder Seekur Mookerjee and Another
Calcutta High Court · (1880) ILR (Cal) 811
High Courts31 Mar 1880
Ganpatji and Another Vs Saadat Ali and Others
Allahabad High Court · (1880) ILR (All) 787
High Courts29 Mar 1880
Bemola Dossee Vs Mohun Dossee and Others
Calcutta High Court · (1880) ILR (Cal) 792