High Courts08 Mar 1880
Sardar Mal Vs Mazhar Ali Khan and Another
Allahabad High Court · (1880) ILR (All) 769
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11,85,135 judgments in All Courts · page 59,137 of 59,257
Privy Council05 Mar 1880
Adrishappa Bin Gadgiappa Vs Gurushidappa Bin Gadgiappa
Privy Council · (1880) 7 IndApp 162
High Courts05 Mar 1880Disposed Of
Narsingh Das Vs Narain Das
Allahabad High Court · (1880) ILR (All) 763
High Courts04 Mar 1880
Hirdaynarain and Others Vs Hurmuzi Begum and Others
Calcutta High Court · (1879) ILR (Cal) 921
Limitation Act, 1963 — Article 132
High Courts02 Mar 1880
The Empress Vs Kherode Chunder Mozumdar and Others
Calcutta High Court · (1880) ILR (Cal) 717
Penal Code, 1860 (IPC) — Section 471
High Courts01 Mar 1880
Noban Nusya and Another Vs Dhon Mahomed
Calcutta High Court · (1880) ILR (Cal) 820
Registration Act, 1877 — Section 77
High Courts01 Mar 1880Dismissed
Sheo Singh Rai and Another Vs The Secretary of State for India in Council
Allahabad High Court · (1880) ILR (All) 756
High Courts28 Feb 1880
Ramkrishna Dass Surrowji Vs Surfunnissa Begum and Others
Calcutta High Court · (1881) ILR (Cal) 129
Privy Council28 Feb 1880
Ram Krishna Das Surrowji Vs Surfunnissa Begum, Richard Hendry and others
Privy Council · (1880) 7 IndApp 157
High Courts27 Feb 1880
Beerchunder Manikya Vs Maymana Bibee and Others
Calcutta High Court · (1880) ILR (Cal) 736
High Courts27 Feb 1880Disposed Of
Badr-un-nisa Vs Muhammad Jan and Another
Allahabad High Court · (1880) ILR (All) 671
High Courts25 Feb 1880Dismissed
Sheo Prasad and Another Vs Udai Singh
Allahabad High Court · (1880) ILR (All) 718
High Courts24 Feb 1880
Hajee Syud Mahomed Vs Mussamut Ashrufoonnissa
Calcutta High Court · (1880) ILR (Cal) 759
High Courts24 Feb 1880Dismissed
Baldeo Prasad and Another Vs Grish Chandar Bhose
Allahabad High Court · (1880) ILR (All) 754
High Courts24 Feb 1880Dismissed
Shankar Dial Vs Amir Haidar and Others
Allahabad High Court · (1880) ILR (All) 752
High Courts24 Feb 1880Allowed
Chuhar Mal Vs Mir and Others
Allahabad High Court · (1880) ILR (All) 715
Privy Council21 Feb 1880
Pallikelagatha Marcar and Another Vs John Gothfried Sigg and another
Privy Council · (1880) 7 IndApp 83