JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,149 of 59,257
Collins Vs Maula Bakhsh and Others
Allahabad High Court · (1880) ILR (All) 285
Kadir Bakhsh Vs Ilahi Bakhsh and Another
Allahabad High Court · (1880) ILR (All) 284
The Empress Vs Rohimuddin Nazir Mahomed and Somiruddin
Calcutta High Court · (1880) ILR (Cal) 31
Sohan Lal and Another Vs Karim Bakhsh
Allahabad High Court · (1880) ILR (All) 283
In Re: Abdool and Others
Calcutta High Court · (1880) ILR (Cal) 132
Jhotee Sahoo Vs Omesh Chunder Sircar
Calcutta High Court · (1880) ILR (Cal) 1
Empress of India Vs Nilambar Babu
Allahabad High Court · (1880) ILR (All) 281
Behari Lall Mookerjee Vs Mungolanath Mookerjee
Calcutta High Court · (1880) ILR (Cal) 110
Brojonath Mozumdar Vs Ram Chunder Chuckerbutty and Others
Calcutta High Court · (1879) ILR (Cal) 929
In Re: Maharaja of Burdwan
Calcutta High Court · (1880) ILR (Cal) 194
Gopi Mohun Mullick Vs Taramoni Chowdhrani
Calcutta High Court · (1880) ILR (Cal) 7
Sultan Kuar Vs Gulzari Lal
Allahabad High Court · (1880) ILR (All) 291
Sheo Prasad Vs Anrudh Singh
Allahabad High Court · (1880) ILR (All) 275
Doorga Doss and Another Vs Grish Chunder Mundul and Another
Calcutta High Court · (1880) ILR (Cal) 494
Ram Prasad Vs Chamaili Kuar
Allahabad High Court · (1880) ILR (All) 273
Baldeo Sahai Vs Shib Gopal and Others
Allahabad High Court · (1880) ILR (All) 267
Nistarini Dasi and Dino Nath Das and Others Vs Bonomali Chatterji and Others
Calcutta High Court · (1879) ILR (Cal) 941
Empress of India Vs Asghar Ali and Others
Allahabad High Court · (1880) ILR (All) 264