High Courts08 May 1879
Loki Mahto and Others Vs Aghoree Ajail Lall and Others
Calcutta High Court · (1880) ILR (Cal) 144
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,148 of 59,257
Privy Council08 May 1879
The Collector of Madura Vs Ramasawmi Chetti
Privy Council · (1879) 6 IndApp 170
High Courts06 May 1879
Paddo Kumaree Debee and Another Vs Juggut Kishore Acharjee and Another
Calcutta High Court · (1880) ILR (Cal) 615
High Courts06 May 1879
Nundo Kishore Lall Vs Musst. Ramsookhee Kooer
Calcutta High Court · (1880) ILR (Cal) 215
Limitation Act, 1963 — Section 20
High Courts06 May 1879Allowed
Manni Kasaundhan Vs Crooke, Secretary to the Municipal Committee of Gorakhpur
Allahabad High Court · (1880) ILR (All) 299
High Courts05 May 1879
Ram Hari Chuckerbutty Vs Kallida Pershad Dutt
Calcutta High Court · (1880) ILR (Cal) 317
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts02 May 1879
Juggernath Sahoo and Others Vs Judoo Roy Singh and Others
Calcutta High Court · (1880) ILR (Cal) 329
High Courts29 Apr 1879Disposed Of
Johnson Vs Sheen and Another
Allahabad High Court · (1880) ILR (All) 384
High Courts29 Apr 1879
Maharaj Singh Vs Harsahai Mal and Others
Allahabad High Court · (1880) ILR (All) 296
High Courts28 Apr 1879Dismissed
Kanchan Singh and Others Vs Sheo Prasad
Allahabad High Court · (1880) ILR (All) 294
High Courts26 Apr 1879
Bhokteram Vs Heera Kolita
Calcutta High Court · (1880) ILR (Cal) 184
Criminal Procedure Code, 1898 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 182, 211
High Courts25 Apr 1879
Tekait Chooramun Singh Vs Dunraj Roy
Calcutta High Court · (1880) ILR (Cal) 56
High Courts25 Apr 1879Allowed
Raghu Ram and Others Vs Dannu Lal
Allahabad High Court · (1880) ILR (All) 287
High Courts24 Apr 1879
Mohesh Chunder Sen Vs Juggut Chunder Sen
Calcutta High Court · (1880) ILR (Cal) 212
High Courts24 Apr 1879
Abdool Aziz Biswas Vs Radha Kanto Kobiraj and Another
Calcutta High Court · (1880) ILR (Cal) 226
High Courts23 Apr 1879
Golap Chand Nowluckha Vs Krishto Chunder Dass Biswas
Calcutta High Court · (1880) ILR (Cal) 314