High Courts03 Jul 1878
The Empress Vs Hary Doyal Karmokar
Calcutta High Court · (1879) ILR (Cal) 16
Criminal Procedure Code, 1898 (CrPC) — Section 296
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,161 of 59,257
High Courts03 Jul 1878Disposed Of
Rudr Narain Singh Vs Rup Kuar and Another
Allahabad High Court · (1875) ILR (All) 734
Privy Council02 Jul 1878
The Zemindar of Pittapuram Vs The Proprietors of The Mutta of Kolanka
Privy Council · (1878) 5 IndApp 206
High Courts01 Jul 1878
Mahomed Badsha Vs Nicol Fleming and Others
Calcutta High Court · (1879) ILR (Cal) 355
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts28 Jun 1878
Bir Chunder Manikya Vs Ram Sunker Senaputty
Calcutta High Court · (1879) ILR (Cal) 714
Rent Law of Bengal, L.P. Act, 1869 — Section 31
High Courts28 Jun 1878
Hurrogobind Raha and Others Vs Ramrutno Dey and Another
Calcutta High Court · (1879) ILR (Cal) 67
High Courts28 Jun 1878Allowed
Kanhaiya Lal Vs Domingo and Another
Allahabad High Court · (1875) ILR (All) 732
High Courts27 Jun 1878
Rungo Lall Mundul Vs Abdool Guffoor and Others
Calcutta High Court · (1879) ILR (Cal) 314
Evidence Act, 1872 — Section 109
High Courts27 Jun 1878
Koylash Chunder Paul Chowdhry Vs Preonath Roy Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 610
High Courts27 Jun 1878
Autoo Misree and Others Vs Bidhoo Mookhee Dabee
Calcutta High Court · (1879) ILR (Cal) 605
High Courts27 Jun 1878Dismissed
Haidri Bai Vs The East Indian Railway Company
Allahabad High Court · (1875) ILR (All) 687
High Courts25 Jun 1878
Nirod Krishno Roy Vs Woomanath Mookerjee and Others
Calcutta High Court · (1879) ILR (Cal) 718
High Courts24 Jun 1878
The Empress Vs Nurul Huqq and Another
Calcutta High Court · (1878) ILR (Cal) 757
High Courts24 Jun 1878
Hurronath Bhunjo Vs Chunni Lall Ghose
Calcutta High Court · (1879) ILR (Cal) 877
High Courts24 Jun 1878
In Re: Petition of Hurro Soondery Chowdhrain
Calcutta High Court · (1879) ILR (Cal) 20
Privy Council22 Jun 1878
Ramjisdas and Imtiaz Ali Vs Rajah Bhagwan Bax and another
Privy Council · (1878) 5 IndApp 197
High Courts21 Jun 1878Dismissed
Mercer Vs Narpat Rai and Another
Allahabad High Court · (1875) ILR (All) 730
High Courts20 Jun 1878
In Re: In the Matter of Abdool Hamed
Calcutta High Court · (1879) ILR (Cal) 94
Burma Courts Act, 1875 — Section 66Civil Procedure Code, 1908 (CPC) — Section 4, 6
High Courts19 Jun 1878
Khajah Ahsanoollah Vs Kajee Aftabooddeen
Calcutta High Court · (1879) ILR (Cal) 594