High Courts06 Jun 1878
Nilmonee Singh Deo Vs Rambundhoo Roy and Others
Calcutta High Court · (1879) ILR (Cal) 757
Land Acquisition Act, 1870 — Section 39
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,163 of 59,257
High Courts06 Jun 1878
The Empress Vs Abdool Karim and Golam Mahomed
Calcutta High Court · (1879) ILR (Cal) 18
Criminal Procedure Code, 1898 (CrPC) — Section 274
High Courts05 Jun 1878
The Empress Vs The Municipal Corporation of the town of Calcutta
Calcutta High Court · (1878) ILR (Cal) 758
Penal Code, 1860 (IPC) — Section 11, 21Presidency Magistrates (Court- Fees) Act, 1877 — Section 39
High Courts05 Jun 1878
Mobaruck Shah and Another Vs Toofany and Another
Calcutta High Court · (1879) ILR (Cal) 206
High Courts05 Jun 1878
Kally Coomar Roy and Others Vs Annoda Churn Roy
Calcutta High Court · (1879) ILR (Cal) 89
High Courts03 Jun 1878
Lalla Nowbut Lall Vs Lalla Jewan Lall and Others
Calcutta High Court · (1879) ILR (Cal) 831
High Courts03 Jun 1878
Moran Vs Guni Mahomed <BR> Joynarain Hazra Vs Doorga Proshad Mytse and Another
Calcutta High Court · (1879) ILR (Cal) 96
High Courts03 Jun 1878
Behary Lall Sandyal Vs Juggo Mohun Gossain
Calcutta High Court · (1879) ILR (Cal) 1
Succession Act, 1865 — Section 240
High Courts31 May 1878
In Re: In the Matter of the Appeal of Pertab Narain Singh
Calcutta High Court · (1879) ILR (Cal) 184
High Courts31 May 1878
Syed Allaoollah and Others Vs Hirdy Narain and Another
Calcutta High Court · (1879) ILR (Cal) 72
High Courts31 May 1878Dismissed
Trilokinath and Pertab Narain Singh Vs Subhao Kooer and Others
Calcutta High Court · (1878) 05 CAL CK 0001
Privy Council31 May 1878
Maharajah Pertab Narain Singh; Ex. Parte Trilokinath Vs Maharanee Subhao Koer and others;
Privy Council · (1878) 5 IndApp 171
High Courts30 May 1878
Champabaty Vs Bibijibun and Another
Calcutta High Court · (1879) ILR (Cal) 213
Privy Council29 May 1878
Jardine, Skinner and Company Vs Rani Surut Soondari Debi
Privy Council · (1878) 5 IndApp 164
High Courts27 May 1878
Fakharooddeen Mahomed Ahsan Vs Pogose and Others
Calcutta High Court · (1879) ILR (Cal) 210