High Courts07 Dec 1877
Ram Lal Mookerjee Vs Mahtab Chunder Bahadoor, Maharajah of Burdwan
Calcutta High Court · (1878) ILR (Cal) 351
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,173 of 59,257
High Courts06 Dec 1877
Golokemoney Dabia and Others Vs Mohesh Chunder Mosa and Another
Calcutta High Court · (1878) ILR (Cal) 548
High Courts06 Dec 1877
Parmeshar Das and Another Vs Sahib Zadah and Others
Allahabad High Court · (1875) ILR (All) 524
High Courts03 Dec 1877
Gossain Dass Chunder Vs Issur Chunder Nath
Calcutta High Court · (1878) ILR (Cal) 225
High Courts03 Dec 1877
Altaf Ali Vs Lalji Mal and Another
Allahabad High Court · (1875) ILR (All) 518
Privy Council29 Nov 1877
Radha Proshad Singh Vs Ram Coomar Singh and others and The Collector of Shahabad
Privy Council · (1877) 3 ILRPC 796
High Courts28 Nov 1877
Gungapersad and Others Vs Gogun Sing
Calcutta High Court · (1878) ILR (Cal) 323
High Courts28 Nov 1877
The Empress Vs Harai Mirdha and Umed Sardar
Calcutta High Court · (1878) ILR (Cal) 190
Criminal Procedure Code, 1898 (CrPC) — Section 263Penal Code, 1860 (IPC) — Section 149, 302
High Courts28 Nov 1877
Kashishwary Deby and Others Vs Gogon Manjy
Calcutta High Court · (1878) ILR (Cal) 498
High Courts27 Nov 1877
Hem Lotta Vs Sreedhone Borooa and Another
Calcutta High Court · (1878) ILR (Cal) 772
High Courts24 Nov 1877
Sham Chand Giree Vs Madhub Chunder Giree
Calcutta High Court · (1878) ILR (Cal) 244
Privy Council22 Nov 1877
Norender Narain Singh. Vs Dwarka Lal Mundur and Others.
Privy Council · (1878) 3 ILRPC 397 : (1877) 5 IndApp 18
High Courts22 Nov 1877Dismissed
Lachman Bibi and Another Vs Patni Ram and Another
Allahabad High Court · (1875) ILR (All) 510
High Courts22 Nov 1877
Imam Ali and Others Vs Dasaundhi Ram
Allahabad High Court · (1875) ILR (All) 508
High Courts21 Nov 1877
Kali Kishore Roy Vs Dhununjoy Roy
Calcutta High Court · (1878) ILR (Cal) 228
Civil Procedure Code, 1908 (CPC) — Section 119
High Courts21 Nov 1877Dismissed
Taufik-un-Nissa Vs Ghulam Kambar
Allahabad High Court · (1875) ILR (All) 506
Privy Council20 Nov 1877
Brij Indar Bahadur Singh; Lal Shunkur Bux and Lal Seetla Bux Vs Ranee Janki Koer
Privy Council · (1877) 5 IndApp 1