High Courts19 Nov 1877
Prag Das Vs Hari Kishn and Another
Allahabad High Court · (1875) ILR (All) 503
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,174 of 59,257
High Courts14 Nov 1877Allowed
Ajnasi Kuar Vs Suraj Prasad
Allahabad High Court · (1875) ILR (All) 501
High Courts14 Nov 1877Dismissed
Dirgaj Singh and Others Vs Debi Singh and Another
Allahabad High Court · (1875) ILR (All) 499
High Courts10 Nov 1877
Thakur Shere Bahadur Singh Vs Thakurain Dariao Kuar
Calcutta High Court · (1878) ILR (Cal) 645
High Courts09 Nov 1877Allowed
Empress of India Vs Abul Hasan
Allahabad High Court · (1875) ILR (All) 497
High Courts14 Sept 1877
Lill Dhary Muhton Vs Ram Lall Singh and Others
Calcutta High Court · (1878) ILR (Cal) 777
High Courts14 Sept 1877
Goluknath Misser Vs Lalla Prem Lal and Others
Calcutta High Court · (1878) ILR (Cal) 308
Contract Act, 1872 — Section 62
High Courts14 Sept 1877
The Bank of Bengal Vs M. Pogose (Window and representative of J.G. Pogose)
Calcutta High Court · (1878) ILR (Cal) 175
Contract Act, 1872 — Section 132, 134, 135, 139Evidence Act, 1872 — Section 92
High Courts12 Sept 1877
Leelanund Singh Bahadoor Vs Thakoor Munrunjun Singh and Another
Calcutta High Court · (1878) ILR (Cal) 251
Civil Procedure Code, 1908 (CPC) — Section 2, 7
High Courts12 Sept 1877
Gobind Chunder Koondoo and Others Vs Taruck Chunder Bose and Others
Calcutta High Court · (1878) ILR (Cal) 146
High Courts11 Sept 1877
Chunder Coomar Roy and Others Vs Bhogobutty Prosonno Roy and Another
Calcutta High Court · (1878) ILR (Cal) 236
High Courts11 Sept 1877
Surdharee Loll Vs Mansoor Ally Khan and Others
Calcutta High Court · (1878) ILR (Cal) 298
High Courts05 Sept 1877
Adurmoni Deyi Vs Chowdhry Sib Narain Kur
Calcutta High Court · (1878) ILR (Cal) 1
High Courts27 Aug 1877
Joteeram Kolita Vs Kudomee Dossee and Others
Calcutta High Court · (1878) ILR (Cal) 306
High Courts27 Aug 1877
Jugomohan Haldar Vs Sarodamoyee Dossee
Calcutta High Court · (1878) ILR (Cal) 149
High Courts24 Aug 1877
In Re: Murray, an Insolvent and Ex parte Dwarkanath Mitter
Calcutta High Court · (1878) ILR (Cal) 59
High Courts22 Aug 1877Disposed Of
Empress of India Vs Kashmiri Lal
Allahabad High Court · (1875) ILR (All) 625