High Courts18 Jun 1877
Ede Vs Kanto Nath Shaw
Calcutta High Court · (1878) ILR (Cal) 221
Contract Act, 1872 — Section 37Penal Code, 1860 (IPC) — Section 464
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,177 of 59,257
High Courts14 Jun 1877Dismissed
The Board of Revenue for the N.-W.P. in the capacity of the Court of Wards for the Minor Rajah of Kantit Vs Nanku and Another
Allahabad High Court · (1875) ILR (All) 443
Privy Council13 Jun 1877
Muhammad Ewaz and Others Vs Birj Lal and another
Privy Council · (1875) 1 ILRPC 465
Privy Council13 Jun 1877
Mohammed Ewaz and Another Vs Birj Lall and another
Privy Council · (1877) 4 IndApp 166
Privy Council09 Jun 1877
Thakoor Hardeo Bux Vs Thakoor Jawahir Singh
Privy Council · (1877) 4 IndApp 178
High Courts07 Jun 1877Dismissed
Dalip Singh Vs Durga Prasad
Allahabad High Court · (1875) ILR (All) 442
High Courts05 Jun 1877Disposed Of
Akbar Khan and Others Vs Lachman Rai and Others
Allahabad High Court · (1875) ILR (All) 440
High Courts29 May 1877
Kadumbinee Dossee Vs Koylash Kaminee Dossee and Others
Calcutta High Court · (1877) ILR (Cal) 431
High Courts28 May 1877Disposed Of
Seth Gobind Dass Vs Major-General Showers
Allahabad High Court · (1875) ILR (All) 400
High Courts28 May 1877Dismissed
Girdhari and Others Vs Sheoraj and Others
Allahabad High Court · (1875) ILR (All) 431
High Courts25 May 1877Disposed Of
Ambika Dat Vs Sukhmani Kuar and Another
Allahabad High Court · (1875) ILR (All) 437
High Courts22 May 1877
Januk Singh Vs Bheknarain Singh and Another
Calcutta High Court · (1877) ILR (Cal) 439
High Courts18 May 1877Dismissed
Ballabh Das Vs Sunderdas and Others
Allahabad High Court · (1875) ILR (All) 429
Privy Council14 May 1877
The Delhi and London Bank Limited Vs Orchard
Privy Council · (1878) 3 ILRPC 47
Privy Council14 May 1877
Delhi and London Bank, Limited Vs Melmoth A. D. Orchard
Privy Council · (1877) 4 IndApp 127
High Courts09 May 1877Dismissed
Madho Vs Sital and Another
Allahabad High Court · (1875) ILR (All) 394