JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,178 of 59,257
High Courts07 May 1877
The Empress Vs Halodhur Poroe and Others
Calcutta High Court · (1877) ILR (Cal) 383
Penal Code, 1860 (IPC) — Section 277
High Courts03 May 1877
The Empress Vs Joy Hari Kor
Calcutta High Court · (1877) ILR (Cal) 356
Criminal Procedure Code, 1898 (CrPC) — Section 432
Privy Council03 May 1877
Pirthee Singh and Others Vs Sheo Soondaey
Privy Council · (1877) 4 IndApp 147
High Courts03 May 1877Disposed Of
Hurst Vs The Mussoorie Bank
Allahabad High Court · (1875) ILR (All) 762
High Courts02 May 1877
In Re: Bungseedhur Khettry, an Insolvent Claim of Ramlall Budree Doss
Calcutta High Court · (1877) ILR (Cal) 359
High Courts02 May 1877Allowed
Basant Ram Vs Kolahal and Others
Allahabad High Court · (1875) ILR (All) 392
High Courts24 Apr 1877
Govind Shaw Tanti Vs Shiro Kumari Debi
Calcutta High Court · (1877) ILR (Cal) 418
High Courts23 Apr 1877
The Corporation of Calcutta Vs Bheecunram Napit alias Bheecun Napit
Calcutta High Court · (1877) ILR (Cal) 291
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts23 Apr 1877
Nilmoni Singh Deo Vs Raghumoni Audhikary
Calcutta High Court · (1877) ILR (Cal) 393
High Courts23 Apr 1877Dismissed
The Empress of India Vs Rameshar Rai
Allahabad High Court · (1875) ILR (All) 379
High Courts20 Apr 1877Dismissed
Sri Ram Mitter Vs Agra Saving Bank Limited
Allahabad High Court · (1875) ILR (All) 388
High Courts19 Apr 1877Dismissed
Sarfraz Ali and Others Vs Daia Chand and Others
Allahabad High Court · (1875) ILR (All) 425
High Courts18 Apr 1877
Bhubon Mohini Dabea Vs Chunder Mohun Roy and Others
Calcutta High Court · (1877) ILR (Cal) 389
Limitation Act, 1963 — Section 4
Privy Council18 Apr 1877
Forester and Others Vs The Secretary of State For India In Council
Privy Council · (1878) 3 ILRPC 162
Privy Council18 Apr 1877
Baron Forester and Wife (Widow of D. O. Dyce Sombre) and Another Vs Secretary of State For India In Council
Privy Council · (1877) 4 IndApp 137
High Courts12 Apr 1877Disposed Of
Badri Prasad Vs Muhammad Yusuf and Another
Allahabad High Court · (1875) ILR (All) 381