JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,176 of 59,257
High Courts13 Jul 1877
The Empress of India Vs Kanchan Singh
Allahabad High Court · (1875) ILR (All) 413
Privy Council12 Jul 1877
The Administrator-General of Bengal Vs Juggeswar Roy and others
Privy Council · (1878) 3 ILRPC 193
High Courts12 Jul 1877Dismissed
Dani Kuari Vs Phulman Rai
Allahabad High Court · (1875) ILR (All) 452
High Courts06 Jul 1877
Ram Soonder Surma Mozoomdar and Others Vs Bhoobun Chunder Sen
Calcutta High Court · (1878) ILR (Cal) 301
Contract Act, 1872 — Section 182, 185
High Courts06 Jul 1877
Lekhraj Roy and Others Vs Kunhya Singh and Others
Calcutta High Court · (1878) ILR (Cal) 210
Privy Council06 Jul 1877
Baboo Lekhraj Roy and Others Vs Kunhya Singh and others
Privy Council · (1877) 4 IndApp 223
High Courts05 Jul 1877
Joynarain Hazrah Vs Doorga Prosad Mytee and Others
Calcutta High Court · (1877) ILR (Cal) 475
Privy Council03 Jul 1877
Gajapathi Nilamani Patta Maha Devi Garu Vs Gajapathi Radhamani Patta Maha Devi Garu
Privy Council · (1877) 4 IndApp 212
High Courts29 Jun 1877Dismissed
Bakhat Ram and Another Vs Wazir Ali and Others
Allahabad High Court · (1875) ILR (All) 448
Privy Council28 Jun 1877
Ashgar Ali and Others Vs Delroos Banoo Begum
Privy Council · (1878) 3 ILRPC 325
High Courts21 Jun 1877
Empress on the Prosecution of Jodoonath Ghose Vs Brojonath Dey
Calcutta High Court · (1877) ILR (Cal) 425
Criminal Procedure Code, 1898 (CrPC) — Section 521
High Courts21 Jun 1877
Grish Chunder Roy and Another Vs Boydonath Bag
Calcutta High Court · (1878) ILR (Cal) 26
High Courts21 Jun 1877
Kally Prosonno Hazra Vs Heera Lal Mundle
Calcutta High Court · (1877) ILR (Cal) 468
Limitation Act, 1963 — Section 20, 21
High Courts21 Jun 1877
The Empress Vs Donnelly <BR> In Re: Donnelly
Calcutta High Court · (1877) ILR (Cal) 405
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts19 Jun 1877
Kellie Vs Fraser
Calcutta High Court · (1877) ILR (Cal) 446
Letters Patent Act, 1865 — Section 12
High Courts19 Jun 1877
Khoblall Baboo Vs Ramchunder Bose
Calcutta High Court · (1877) ILR (Cal) 435
English County Courts Act — Section 100