Privy Council13 Feb 1875
Lokhee Narain Roy Chowdhry Vs Kalypuddo Bandopadhya and Shamapuddo Bandopadhya
Privy Council · (1875) 2 IndApp 154
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,192 of 59,257
High Courts12 Feb 1875
Mukhoda Soondery Dassee Vs Karim Sheikh
Calcutta High Court · (1875) 02 CAL CK 0001
Privy Council12 Feb 1875
Hurronath Roy and Others Vs Gobind Chunder Dutt
Privy Council · (1875) 2 IndApp 193
Privy Council10 Feb 1875
Strimathoo Moothoo Vijia Ragoonadah Ranee Kolandapuree Natchiar, Alias Kathama Natchiar and Others Vs Dorasinga Tever, Alias Gowry Vallaba Tever
Privy Council · (1875) 2 IndApp 169
Privy Council03 Feb 1875
Prosunno Kumari Debya and Another Vs Golab Chand Baboo
Privy Council · (1875) 2 IndApp 145
Privy Council30 Jan 1875
Aumirtolall Bose and Others Vs Rajoneekant Mitter and another
Privy Council · (1875) 2 IndApp 113
Privy Council30 Jan 1875
Ameeroonissa Khatoon and Others Vs Abedoonissa Khatoon and others
Privy Council · (1875) 2 IndApp 87
High Courts27 Jan 1875
Promotho Dossee Vs Radhika Persaud Dutt and Others
Calcutta High Court · (1875) 01 CAL CK 0004
High Courts15 Jan 1875
Dinobundhoo Bose Vs Haranchunder Ghose <BR> Rajcoomar Daas Vs Syud Emam Momtazooddeen Mohamed
Calcutta High Court · (1875) 01 CAL CK 0001
High Courts09 Jan 1875Allowed
Gatha Ram Mistree Vs Moohita Kochin Atteah Domoonee and Another
Calcutta High Court · (1875) 01 CAL CK 0003
High Courts08 Jan 1875
Mohima Chunder Roy Chowdhry Vs Ram Kishore Acharjee Chowdhry and Others
Calcutta High Court · (1875) 01 CAL CK 0005
High Courts22 Dec 1874
Gobindo Coomar Chowdhry Vs W.B. Manson and Others <BR> W.B. Manson and Others Vs Gobindo Coomar Chowdhry
Calcutta High Court · (1874) 12 CAL CK 0003
High Courts21 Dec 1874
Maharaja Beerchunder Manick Bahadoor Vs Ramkishen Shaw and Another
Calcutta High Court · (1874) 12 CAL CK 0006
High Courts21 Dec 1874Dismissed
Raghubram Nundee Vs Gungahurry Nundee and Another
Calcutta High Court · (1874) 12 CAL CK 0005
High Courts17 Dec 1874
Roy Dhunput Singh Bahadoor Vs The Collector of Moorshedabad, on Behalf of Government and Another
Calcutta High Court · (1874) 12 CAL CK 0001
Privy Council15 Dec 1874
Rajah Nilmony Singh Vs Kally Churn Battacharjee and others
Privy Council · (1874) 2 IndApp 83
High Courts14 Dec 1874
Mohesh Chunder Surma Ghuttuck Vs Gobind Proshad Talookdar and Another
Calcutta High Court · (1874) 12 CAL CK 0002