High Courts02 Aug 1875
Punchanun Ghose Vs G.H. Daly and Another
Calcutta High Court · (1875) 08 CAL CK 0001
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,190 of 59,257
High Courts20 Jul 1875Disposed Of
Fatima Begam Vs Sakina Begam and Another
Allahabad High Court · (1875) ILR (All) 51
High Courts15 Jul 1875
Hyder Ali Vs Jafar Ali
Calcutta High Court · (1876) ILR (Cal) 183
Rent Law of Bengal, L.P. Act, 1869 — Section 98
High Courts13 Jul 1875
Nobin Chunder Dey Vs The Secretary of State for India
Calcutta High Court · (1876) ILR (Cal) 12
High Courts05 Jul 1875
In Re: Gunput Narain Singh
Calcutta High Court · (1876) ILR (Cal) 74
Civil Procedure Code, 1908 (CPC) — Section 93
High Courts04 Jul 1875
C. Fornaro and Another Vs Ramnarain Sookder
Calcutta High Court · (1875) 07 CAL CK 0001
Privy Council03 Jul 1875
Baijun Doobey and Others Vs Brij Bhookun Lall Awusti
Privy Council · (1875) 2 IndApp 275
Privy Council03 Jul 1875
Brij Bhookun Lall Awusti Vs Baijun Doobey and others
Privy Council · (1876) 1 ILRPC 133
High Courts02 Jul 1875
In the Goods of: Shamachurn Mullick deceased; In Re: Rajranee Dossee and Another
Calcutta High Court · (1876) ILR (Cal) 53
High Courts02 Jul 1875Disposed Of
Queen Vs Gholam Ismail and Another
Allahabad High Court · (1875) ILR (All) 1
Privy Council01 Jul 1875
Chowdhry Chintamun Singh Vs Mussamut Nowlukho Konwari
Privy Council · (1875) 2 IndApp 263
Privy Council26 Jun 1875
Thumbasawmy Mudelly and Another Vs Mahomed Hossain Rowthen and others
Privy Council · (1875) 2 IndApp 241
High Courts23 Jun 1875
Kala Bibi Vs The Collector of Chittagong
Calcutta High Court · (1875) 06 CAL CK 0001
High Courts18 Jun 1875
Gobind Chander Lahoory Vs Rajkishore Lahoory and Rammoney Dossee and Another
Calcutta High Court · (1878) ILR (Cal) 28
High Courts08 Jun 1875
Yakoob Ally Vs Mahomed Arsad Chowdhry
Calcutta High Court · (1875) 06 CAL CK 0002
Privy Council05 Jun 1875
Mussumat Bhagbutti Daee Vs Chowdry Bholanath Thakoor and others
Privy Council · (1875) 2 IndApp 256
Privy Council04 Jun 1875
Ranee Khajooroonissa Vs Ranee Ryeesoonissa
Privy Council · (1875) 2 IndApp 235
High Courts02 Jun 1875
Shaikh Ryasutulla Vs Doorga Churn Pal
Calcutta High Court · (1875) 06 CAL CK 0004