JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,194 of 59,257
Privy Council15 Jul 1874
Moulvie Mahomed Shumsool Hooda and Others Vs Shewukram Alias Roy Dogra Pershad
Privy Council · (1874) 2 IndApp 7
High Courts13 Jul 1874
Aandakrishna Bose and Another Vs W. Verner
Calcutta High Court · (1874) 07 CAL CK 0004
High Courts08 Jul 1874Dismissed
Rani Shamasoondree Debea and Others Vs The Collector of Rajshahye
Calcutta High Court · (1874) 07 CAL CK 0002
Privy Council03 Jul 1874
The Madras Railway Company Vs The Zemindar of Carvatenagarum
Privy Council · (1874) 1 IndApp 364
High Courts25 Jun 1874Allowed
Gobind Chunder Mookerjee Vs Doorgapersad Baboo and Others
Calcutta High Court · (1874) 06 CAL CK 0002
High Courts23 Jun 1874
Sumessar Panday and Others Vs Rughu Nundun Rain
Calcutta High Court · (1874) 06 CAL CK 0004
High Courts17 Jun 1874Dismissed
C. Halford Vs The East Indian Railway Company
Calcutta High Court · (1874) 06 CAL CK 0001
Privy Council09 Jun 1874
Toondun Singh Vs Pokhnarain Singh; Telukdharee Singh and Ram Pershad Singh and Bishen Pershad Singh (The Two Sons of Kashee Singh, Deceased)
Privy Council · (1874) 1 IndApp 342
High Courts08 Jun 1874Dismissed
Vaughan Vs Heseltine and Others
Allahabad High Court · (1875) ILR (All) 753
Privy Council05 Jun 1874
Rajah Chaitanya Chundra Harischandana Jagadevu Bahadoor Vs The Collector of Ganjam On Behalf of The Governor of Fort St. George and Narayana Maharaja Devu, Zemindar of Kolli Kota
Privy Council · (1874) 1 IndApp 335
High Courts02 Jun 1874
G. Peters Vs T.Z. Manuk and Others
Calcutta High Court · (1874) 06 CAL CK 0005
High Courts28 May 1874
Ramcoomar Koondu and Another Vs Chunderkant Mookerjee
Calcutta High Court · (1874) 05 CAL CK 0004
High Courts18 May 1874
Monmohinee Debi Vs The Secretary of State
Calcutta High Court · (1874) 05 CAL CK 0001
High Courts14 May 1874
Haran Chandra Mookerjee Vs Nandagopal Muttylall and Another
Calcutta High Court · (1874) 05 CAL CK 0007
High Courts09 May 1874Allowed
The Queen Vs Mussamut Itwarya
Calcutta High Court · (1874) 05 CAL CK 0003