Privy Council08 May 1874
Chedambara Chetty Vs Renga Krishna Muthu Vira Puchaiya Naickar, Zemindar of Marungapuri
Privy Council · (1874) 1 IndApp 241
JUDGMENT DATABASE
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11,85,135 judgments in All Courts · page 59,195 of 59,257
High Courts07 May 1874Dismissed
Denonath Gangooly Vs Nursing Proshad Dass and Others
Calcutta High Court · (1874) 05 CAL CK 0005
High Courts06 May 1874
Gopikrishnagossami Vs Nilkomul Banerjee and Others
Calcutta High Court · (1874) 05 CAL CK 0002
High Courts05 May 1874
Thakoor Kapilnauth Sahai Deo Vs The Government
Calcutta High Court · (1874) 05 CAL CK 0009
High Courts29 Apr 1874Allowed
Hosseina Bibi Vs James Smith
Calcutta High Court · (1874) 04 CAL CK 0001
High Courts22 Apr 1874
Narendra Narayan Roy Chowdhry Vs Ishan Chandra Sen
Calcutta High Court · (1874) 04 CAL CK 0005
High Courts22 Apr 1874
Krishna Kishore Poddar Vs Woomesh Chunder Roy And Another
Calcutta High Court · (1874) 04 CAL CK 0004
High Courts22 Apr 1874
A.B. Mackintosh Vs Kashinath Biswas and Others
Calcutta High Court · (1874) 04 CAL CK 0002
High Courts18 Apr 1874
Madho Lall Shir Gyawal Vs Behary Lall Mohurwar and Luckho Dayee
Calcutta High Court · (1874) 04 CAL CK 0003
High Courts30 Mar 1874
In Re: Nagendra Lal Chatterjee <BR> The Queen
Calcutta High Court · (1874) 03 CAL CK 0009
High Courts28 Mar 1874
Srimati Bimola and Another Vs Dangoo Kansari and Another
Calcutta High Court · (1874) 03 CAL CK 0003
High Courts24 Mar 1874Dismissed
Brijo Bullub Gooyee Vs Chunder Narain Singh, Deputy Magistrate of Cutwa
Calcutta High Court · (1874) 03 CAL CK 0006
High Courts23 Mar 1874Dismissed
Nidhikrishna Bose Vs Nistarini Dasi and Others
Calcutta High Court · (1874) 03 CAL CK 0002
Privy Council18 Mar 1874
Parvatavardani Nauchear Late Zemindar of Ramnad Vs Perinayagum Pillai, Guardian of Ramanada Pandaram, A. Minor, Heir To Ambalavana Pillai
Privy Council · (1874) 1 IndApp 209
High Courts17 Mar 1874
Gopalnarain Mozoomdar and Another Vs Muddomutty Guptee and Shosheebhoosun Mozoomdar <BR> Muddomutty Guptee Vs Bamasoondery Dossee <BR> Shosheebhoosun Mozoomdar Vs Muddomutty Guptee and Bamasoondery Dossee
Calcutta High Court · (1874) 03 CAL CK 0001
Privy Council15 Mar 1874
Oolagappa Chetty Vs Hon. D. Arbuthnot, Collector and Agent To The Court of Wards of Behalf of The Minor Son of Gandama Rama Krishnama Naiker, Zemindar of Gundamanaikanoor; Kantimatinada Pillai, Manager of The Said Estate; Muthuvenkatadri Naiker, Zemindar of Ediacottai and Guardian of The Said Minor and Valundi Ammal Natural Guardian and The Mother of The Said Ward
Privy Council · (1874) 1 IndApp 268
Privy Council13 Mar 1874
The Collector of Trichinopoly (As Representing The Interest of The Governor of Fort St. George); Pedda Amani and Chinna Amani (Second and Third Widows of The Late Zemindar) Vs Lekkamani (First Widow of The Late Zemindar) Since Deceased and The Zemindar of Marungapuri; The Zemindar of Marungapuri
Privy Council · (1874) 1 IndApp 282