Privy Council22 Nov 1873
Kristo Indro Saha and Issur Chunder Saha Vs Huromonee Dassee
Privy Council · (1873) 1 IndApp 84
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,197 of 59,257
Privy Council22 Nov 1873
Meer Reasut Hossein Vs Hadjee Abdoollah and others
Privy Council · (1873) 1 IndApp 72
Privy Council22 Nov 1873
Olivia H. Thery, Executrix of The Will of Lewis Tiery (Deceased); James George and Olivia Hovenden (Formerly Tiery), His Wife, Executrix of The Will of Lewis Tiery (Deceased) Vs Kristodhun Bose; Gobindchunder Dutt; Oomamonee Dossee and Thakormonee Dossee; Meer Ackbar Ali; Gobindchunder Dutt; Oomamoee Dossee and Thakomoee Dossee, The Mother and Guardian of Heeraloll Ghose (A. Minor), The Son of Nundololl Ghose (Deceased)
Privy Council · (1873) 1 IndApp 76
Privy Council08 Nov 1873
Runjeet Singh; Gooman Singh and Doond Singh Vs Kooer Gujraj Singh
Privy Council · (1873) 1 IndApp 9
Privy Council05 Nov 1873
Munnoo Lall Vs Lalla Choonee Lall and others
Privy Council · (1873) 1 IndApp 144
High Courts15 Sept 1873
Tara Soondaree Chowdhrain Vs The Collector of Mymensingh on behalf of Shama Soondaree and Another
Calcutta High Court · (1873) 09 CAL CK 0001
High Courts20 Aug 1873
Khetterpaul Bysack Vs Bolye Chund Dutt
Calcutta High Court · (1873) 08 CAL CK 0002
High Courts14 Aug 1873
Ramnath Tolapattro and Another Vs Durga Sundari Debi and Another
Calcutta High Court · (1873) 08 CAL CK 0001
High Courts11 Aug 1873
Williamson Brothers Vs Arab Ismail Khan
Calcutta High Court · (1873) 08 CAL CK 0003
Privy Council29 Jul 1873
Ranee of Chillaree Vs Government of India
Privy Council · (1873) 4 IndApp 208 : [1873] UKPC 75
Privy Council29 Jul 1873
Widow of Shunker Sahai Vs Rajah Kashi Pershad
Privy Council · (1873) 1 IndApp 220
Privy Council29 Jul 1873
Ranee of Chillaree Vs The Government of India
Privy Council · (1873) 1 IndApp 237
High Courts14 Jul 1873
S.M. Golaupmonee Dossee Vs S.M. Prosonomoye Dossee
Calcutta High Court · (1873) 07 CAL CK 0004
High Courts10 Jul 1873
In Re: Audhur Ghundra Shaw and Others
Calcutta High Court · (1873) 07 CAL CK 0001
Privy Council08 Jul 1873
Suddanund Mohapatter Vs Soorjomonee Dayee
Privy Council · (1873) 1 IndApp 212
High Courts04 Jul 1873Dismissed
Sajoo Poramanick Vs Ruttee Sirdar and Others
Calcutta High Court · (1873) 07 CAL CK 0002
High Courts20 Jun 1873Allowed
Rajah Ram Narain Singh Vs Pertum Singh and Others
Calcutta High Court · (1873) 06 CAL CK 0004
High Courts18 Jun 1873Allowed
Gopaul Sahoo Vs Mutteeram Kowar
Calcutta High Court · (1873) 06 CAL CK 0002