High Courts17 Jun 1873
Toolseemoney Dossee Vs Maria Margery Cornelius and Others
Calcutta High Court · (1873) 06 CAL CK 0003
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,198 of 59,257
High Courts09 Jun 1873Dismissed
Shamloll Khettry and Others Vs Kedarnath Dutt and Another
Calcutta High Court · (1873) 06 CAL CK 0001
High Courts30 May 1873Dismissed
Chowdhry Goluck Chunder and Others Vs Chowdhry Gunga Narain and Others
Calcutta High Court · (1873) 05 CAL CK 0007
High Courts29 May 1873
In Re: Moulvie Syud Zoynooddeen Hossein Khan
Calcutta High Court · (1873) 05 CAL CK 0004
High Courts26 May 1873Dismissed
In Re: Buttobehary Banerjee
Calcutta High Court · (1873) 05 CAL CK 0006
High Courts22 May 1873Allowed
Sreemutty Prosonno Coomary Dabee and Another Vs Golab Chand Baboo
Calcutta High Court · (1873) 05 CAL CK 0005
High Courts20 May 1873
Bhyrub Chunder Surmah Chowdhry and Another Vs Madhubram Surmah Alias Madhub Chunder Surmah and Others
Calcutta High Court · (1873) 05 CAL CK 0008
High Courts13 May 1873Allowed
Brindabun Chunder Roy Vs Tarachand Bundopadhya
Calcutta High Court · (1873) 05 CAL CK 0002
High Courts09 May 1873Allowed
Mussamut Aheeree Heerahnee Vs Sitaram Alias Kerra Heerah
Calcutta High Court · (1873) 05 CAL CK 0003
High Courts30 Apr 1873
The Queen Vs Kheraj Mullah and Another
Calcutta High Court · (1873) 04 CAL CK 0008
High Courts30 Apr 1873
The Queen Vs Koonjo Leth and Others
Calcutta High Court · (1873) 04 CAL CK 0004
High Courts24 Apr 1873Dismissed
Nojabut Ali Chowdry Vs Sheikh Moha Busseeroolah Chowdry and Others
Calcutta High Court · (1873) 04 CAL CK 0005
High Courts23 Apr 1873Dismissed
Kally Prosonno Bose Vs Dinonath Mullick
Calcutta High Court · (1873) 04 CAL CK 0011
High Courts18 Apr 1873Dismissed
Meechoo Chunder Sarcar and Others Vs J.H. Ravenshaw
Calcutta High Court · (1873) 04 CAL CK 0007
High Courts17 Apr 1873
The Nawab Nazim of Bengal Vs Heeralall Seal
Calcutta High Court · (1873) 04 CAL CK 0002
High Courts16 Apr 1873
W.D. Cruikshank Vs Azim Nulla Moodeen
Calcutta High Court · (1873) 04 CAL CK 0006