High Courts07 Feb 1873
Mussamut Ruttanjote Kooer Vs Ram Dass
Calcutta High Court · (1873) 02 CAL CK 0008
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,200 of 59,257
High Courts05 Feb 1873
Hurronath Mullick and Others Vs Nittanund Mullick
Calcutta High Court · (1873) 02 CAL CK 0005
High Courts24 Jan 1873
Bistoo Chunder Banerjee Vs Nithore Monee Dabee and Another
Calcutta High Court · (1873) 01 CAL CK 0001
Privy Council22 Jan 1873
Khajeh Abdool Gunnee Vs Sadut Ali Khan and Mussumat Zamoorudoonnessa Khanum
Privy Council · (1873) 1 IndApp 165
High Courts03 Jan 1873
Tarrucknath Sirkar Vs Prosunno Koomar Ghose
Calcutta High Court · (1873) 01 CAL CK 0003
Privy Council12 Dec 1872
Mussumat Jumeela and Others Vs Mussumat Mulleeka
Privy Council · (1872) 1 IndApp 135
High Courts11 Dec 1872
Mothoormohun Roy Vs Jadoomoney Dossee and Another
Calcutta High Court · (1872) 12 CAL CK 0006
High Courts02 Dec 1872
L. Harrison and Others Vs A.H. Hope
Calcutta High Court · (1872) 12 CAL CK 0005
High Courts02 Dec 1872
Cally Churn Mullick Vs Bauggobutty Churn Mullick <BR> In Re: Benud Behari Mullick
Calcutta High Court · (1872) 12 CAL CK 0004
Privy Council30 Nov 1872
Gopee Lall Vs Mussamat Sree Chundraolee Buhoojee
Privy Council · (1872) 1 IndApp 131
Privy Council26 Nov 1872
Rajkishen Singh Vs Ramjoy Surma Mozoomdar and others
Privy Council · (1876) 1 ILRPC 187
High Courts20 Nov 1872Allowed
Neerbhoy Singh Vs Ram Pershad Singh and Others
Calcutta High Court · (1872) 11 CAL CK 0001
High Courts18 Nov 1872
Rajmohun Bose and Another Vs The East Indian Railway Company.
Calcutta High Court · (1872) 11 CAL CK 0004