JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,207 of 59,257
Robert and Charriol Vs C.G.M. Shircore
Calcutta High Court · (1871) 08 CAL CK 0001
W.D. Cruickshank Vs Ibrahim Azim
Calcutta High Court · (1871) 08 CAL CK 0007
Gabind Chandra Dutt Vs Ganga Dhye and Others <BR> Nalit Mohan Das Vs Ganga Dhye and Others
Calcutta High Court · (1871) 08 CAL CK 0006
Jadunath Mitter Vs Bolyechand Dutt
Calcutta High Court · (1871) 08 CAL CK 0002
The Queen Vs Girish Chandra Ghose and Others
Calcutta High Court · (1871) 08 CAL CK 0004
In Re: the Petition of the Court of Wards on behalf of the Raja of Darbanga
Calcutta High Court · (1871) 07 CAL CK 0002
Kedarnath Chuckerbutty Vs B. Donzelle
Calcutta High Court · (1871) 07 CAL CK 0005
Harjiban Das and Another Vs Bhagwan Das
Calcutta High Court · (1871) 07 CAL CK 0009
The Queen Vs Ramkrishna Das and Another
Calcutta High Court · (1871) 07 CAL CK 0004
Bholanath Mookerjee and Others Vs The Queen
Calcutta High Court · (1871) 07 CAL CK 0003
Brammamayi Dasi Vs Abhai Charan Chowdhry
Calcutta High Court · (1871) 07 CAL CK 0008
Kali Kumar Dutt and Others Vs The Collector of Sylhet
Calcutta High Court · (1871) 07 CAL CK 0001
The Municipal Commissioners for the Suburbs of Calcutta Vs Amanat Ali and Another
Calcutta High Court · (1871) 07 CAL CK 0007
Anath Nath Day Vs A.B. Mackintosh and Others
Calcutta High Court · (1871) 07 CAL CK 0006
In the Matter of the Indian Companies Act, 1866, and of the Port Canning Land Investment Reclamation and Dock Company, Limited Vs Claim of Prankrishna Law and Co. Claim of Pyarichand Mitter and Co. Claim of Mr. T. C. Cadogan, Claim of the Oriental Bank
Calcutta High Court · (1871) 06 CAL CK 0019
P.F. Hughes Vs The Secretary of State for India in Council
Calcutta High Court · (1871) 06 CAL CK 0020
Baker and Others Vs Sutherland and Others
Calcutta High Court · (1871) 06 CAL CK 0011
In Re: Decree Suits Numbered 228, 229, 230, 231, 232, 234, 236, 238, 239, 240, 241, 242, 243 and 281 or the year 1870, in the Court of the Moonsiff or Debhoghue and in the Matter of the Order of the High Court of Chancery in England, dated 12th November 1870, entitled "In the Matter of the Bangpara Tea States Company of Assam Limited; and in the Matter or the Companies Acts, 1862 and 1867; and in the Matter of Her Majesty''s Letters Patent for The High Court, Calcutta, dated 28th December, 1865
Calcutta High Court · (1871) 06 CAL CK 0015