JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,206 of 59,257
Umar Khan Vs Amirunnissa Begum
Calcutta High Court · (1872) 01 CAL CK 0005
Srimati Bhagabati Dasi Vs Kanailal Mitter and Others
Calcutta High Court · (1872) 01 CAL CK 0007
Ganeshlal and Another Vs Amir Khan
Calcutta High Court · (1872) 01 CAL CK 0002
Ram Sahoy Sing Vs Pandit Sheo Prokash Misser
Calcutta High Court · (1871) 12 CAL CK 0002
Baboo Shib Dutt Sing and Others Vs Mohan Ram Jha
Calcutta High Court · (1871) 12 CAL CK 0001
Kanayalal and Another Vs Chagmal Battia
Calcutta High Court · (1871) 12 CAL CK 0005
C.E. Stewart Vs J.S. Dods and Others
Calcutta High Court · (1871) 12 CAL CK 0003
Bhabasundari Dasi Vs Makhunlal Dey and Others
Calcutta High Court · (1871) 12 CAL CK 0007
J.A. Charriol and Others Vs C.G.M. Shircore
Calcutta High Court · (1871) 12 CAL CK 0004
In Re: Government of Bengal <BR> The Queen
Calcutta High Court · (1871) 11 CAL CK 0002
Nowrattam Maiti and Others Vs Saddanando Maiti
Calcutta High Court · (1871) 11 CAL CK 0001
Iswar Chandra Koer Vs Umesh Chandra Pal
Calcutta High Court · (1871) 09 CAL CK 0002
Bholanath Khettri Vs Kaliprasad Agurwalla
Calcutta High Court · (1871) 09 CAL CK 0001
Brajanath Dey Sirkar Vs S.M. Anandamayi Dasi and Others
Calcutta High Court · (1871) 09 CAL CK 0005
Srimati Bramamayi Dasi, Representative or the late Krishna Kishor Ghose Vs Jages Chandra Dutt and Others
Calcutta High Court · (1871) 09 CAL CK 0003
Jubha Sing and Another Vs Mahabir Kower and Others
Calcutta High Court · (1871) 08 CAL CK 0005