JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,214 of 59,257
Srinath Mazumdar Vs Braja Nath Mazumdar
Calcutta High Court · (1870) 03 CAL CK 0005
Baboo Jugdeo Sing Vs Baboo Nishan Sing and Others
Calcutta High Court · (1870) 03 CAL CK 0004
Boley Dobey Vs Sideswar Rao Baboo Roy Kur and Others
Calcutta High Court · (1870) 03 CAL CK 0006
The Land Mortgage Bank of India (Credit Foncier Indien) Limited Vs Gregory Paul Mehtus.
Calcutta High Court · (1870) 03 CAL CK 0001
Syad Amjad Hossein Vs Kharag Sen Sahu and Another
Calcutta High Court · (1870) 03 CAL CK 0025
Srimati Saraswati Debi and Another Vs Nabadwip Chandra Gosain
Calcutta High Court · (1870) 03 CAL CK 0009
Teja Gorain and Others Vs Raol Gorain and Another
Calcutta High Court · (1870) 03 CAL CK 0003
Cumming and Others Vs Green and Others
Calcutta High Court · (1870) 03 CAL CK 0022
Hiralal Mullick Vs Matilal Mullick and Others
Calcutta High Court · (1870) 03 CAL CK 0013
Shewukram alias Rai Durga Prasad and Another Vs Chattar Lal Sing and Others
Calcutta High Court · (1870) 03 CAL CK 0012
Parbati Charan Mookerjee Vs Ramnarayan Matilal and Others
Calcutta High Court · (1870) 03 CAL CK 0018
Stewart and Others Vs The Scinde, Punjab and Delhi Railway Company
Calcutta High Court · (1870) 03 CAL CK 0011
Shib Ram Ghose, Gomasta on behalf of Ram Chowdry Roy and Another Vs Pran Piria and Another
Calcutta High Court · (1870) 03 CAL CK 0026
Golam Asgar Vs Lakhimani Debi and Others
Calcutta High Court · (1870) 03 CAL CK 0016
Amrit Sing and Narayan Sing Vs Madhab Chandra Rudar and Others <BR> Madhab Chandra Rudar and Others Vs Amrit Sing and Narayan Sing
Calcutta High Court · (1870) 03 CAL CK 0014
Grish Chandra Roy Vs Prasanna Kumar China
Calcutta High Court · (1870) 03 CAL CK 0010
Gopal Chandra Biswas Vs Ramjan Sirdar and Another
Calcutta High Court · (1870) 03 CAL CK 0002