High Courts12 Feb 1870
Bhairabnath Sye and Others Vs Mahes Chandra Bhadury and Others
Calcutta High Court · (1870) 02 CAL CK 0035
JUDGMENT DATABASE
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11,85,135 judgments in All Courts · page 59,216 of 59,257
High Courts10 Feb 1870
Maharaja Rajendra Pratap Sahoy Bahadur Vs Bhawabal Sing
Calcutta High Court · (1870) 02 CAL CK 0026
High Courts10 Feb 1870
Nimdhari Sing and Others Vs Kanchan Sing and Another
Calcutta High Court · (1870) 02 CAL CK 0015
High Courts09 Feb 1870
Ram Mohan Das Vs Lakhi Narayan Roy
Calcutta High Court · (1870) 02 CAL CK 0036
High Courts09 Feb 1870
Abhaya Charan Dutt Vs Haro Chandra Das Banik
Calcutta High Court · (1870) 02 CAL CK 0014
High Courts09 Feb 1870
Dinanath Das Vs Jadab Chandra Toi Paramanik
Calcutta High Court · (1870) 02 CAL CK 0009
High Courts08 Feb 1870
Mussamat Bibi Maniran Vs Mussamat Bibi Mashihan
Calcutta High Court · (1870) 02 CAL CK 0033
High Courts08 Feb 1870
Mussamat Kasturi Kunwar and Others Vs Mussamat Nanerbi Kunwar
Calcutta High Court · (1870) 02 CAL CK 0006
High Courts08 Feb 1870
Rani Raisunnissa Begum Vs Rani Khujjunnissa
Calcutta High Court · (1870) 02 CAL CK 0002
High Courts04 Feb 1870
Anand Lal Ghose Mazumdar and Others Vs Guru Gobind Shaha Mandal and Others
Calcutta High Court · (1870) 02 CAL CK 0018
High Courts03 Feb 1870
Gabind Kumar Chowdhry Vs Haro Chandra Nag and Another
Calcutta High Court · (1870) 02 CAL CK 0028
High Courts03 Feb 1870
Saligram Sing Vs Gobind Suhai and Another
Calcutta High Court · (1870) 02 CAL CK 0007
High Courts02 Feb 1870
Purna Chandra Roy and Others Vs Abhaya Chandra Roy and Another
Calcutta High Court · (1870) 02 CAL CK 0017